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Acts
Uttar Pradesh
G
Uttar Pradesh Acts Starting With G
Uttar Pradesh act 010 of 1897 : The General Clauses Act, 1897
State:
Uttar Pradesh
Date:
11 Mar 1897
Department:
Department of Vocational Education & Skill Development
Uttar Pradesh act 004 of 2009 : The gram nyayalayas act, 2008
State:
Uttar Pradesh
Date:
7 Jan 2009
Department:
Department of Law
Uttar Pradesh act 14 of 2011 : The GALGOTIAS UNIVERSITY UTTAR PRADESH ACT, 2011
State:
Uttar Pradesh
Date:
6 Apr 2011
Department:
Department of Higher Education
Uttar Pradesh act 009 of 2022 : The GENERAL PROVIDENT FUND (UTTAR PRADESH) RULES, 1985-RULE 12 (AMENDMENT AND VALIDATION) ACT, 2022
State:
Uttar Pradesh
Date:
29 Sep 2022
Department:
Department of Finance
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