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Acts
Jammu and Kashmir
S
Jammu and Kashmir Acts Starting With S
Jammu and Kashmir act 001 of 1920 : The STATE BUILDINGS ACT, 1976 (1920 A. D.)
State:
Jammu and Kashmir
Date:
31 Jan 1920
Department:
Department of Housing and Urban Development
Jammu and Kashmir act 010 of 1990 : State Land Acquisition Act, 1990 (1934 A.D.)
State:
Jammu and Kashmir
Department:
Department of Revenue
Jammu and Kashmir act 004 of 1958 : The STATE EVACUEES (ADMINISTRATION OF PROPERTY) (VALIDATION OF ORDERS, PROCEEDINGS AND ACTS) ACT, 1958 (Act No. IV of 1958)
State:
Jammu and Kashmir
Date:
15 Mar 1958
Department:
Department of Revenue
Jammu and Kashmir act 013 of 1960 : The STATE EMERGENCY RELIEF FUND ACT, 1960. (Act No. XIII of 1960)
State:
Jammu and Kashmir
Date:
22 Mar 1960
Department:
Department of Revenue
Ministry:
Ministry of Law
Jammu and Kashmir act 019 of 1960 : The SALARIES AND ALLOWANCES OF THE MEMBERS OF JAMMU AND KASHMIR STATE LEGISLATURE ACT, 1960. (Act No. XIX of 1960.)
State:
Jammu and Kashmir
Date:
14 Apr 1960
Department:
Department of Finance
Jammu and Kashmir act 011 of 1968 : The SMALL CAUSES COURT ACT, 1968 (1911 A. D.)
State:
Jammu and Kashmir
Date:
2 Jun 1911
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 036 of 1977 : The SUCCESSION (PROPERTY PROTECTION) ACT, 1977 (1920 A. D.) (Act No. XXXVI of Samvat 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Revenue
Jammu and Kashmir act 039 of 1977 : The SUCCESSION CERTIFICATE ACT, 1977 (1920 A. D.) (Act No. XXXIX of Svt. 1977.)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Revenue
Jammu and Kashmir act 004 of 1977 : The SRI PRATAP JAMMU AND KASHMIR LAWS CONSOLIDATION ACT, 1977 (1920 A. D.) (Act No. IV of Samvat 1977.)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 038 of 1977 : The SPECIFIC RELIEF ACT, 1977 (1920 A. D.). (Act No. XXXVIII of 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Revenue
Jammu and Kashmir act 037 of 1977 : The SUITS VALUATION ACT, 1977 (1920 A. D.) (Act No. XXXVII of Samvat 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 040 of 1977 : The STAMP ACT, 1977 (1920 A. D.) (Act No. XL of Svt. 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Finance
Jammu and Kashmir act 007 of 1982 : The SHER-I-KASHMIR UNIVERSITIES OF AGRICULTURAL SCIENCES AND TECHNOLOGY ACT, 1982.
State:
Jammu and Kashmir
Date:
16 Apr 1982
Department:
Department of Higher Education
Ministry:
Ministry of LAW AND JUSTICE
Jammu and Kashmir act 13 of 1983 : The SHER-I-KASHMIR INSTITUTE OF MEDICAL SCIENCES, (GRANT OF DEGREES) ACT, 1983. (Act No. XIII of 1983)
State:
Jammu and Kashmir
Date:
12 Aug 1983
Department:
Department of Health and Medical Education Department
Jammu and Kashmir act 016 of 1985 : The SALARIES AND ALLOWANCES OF LEADERS OF OPPOSITION IN THE STATE LEGISLATURE ACT, 1985. (Act No. XVI of 1985.)
State:
Jammu and Kashmir
Date:
9 Oct 1985
Department:
Department of Finance
Jammu and Kashmir act 013 of 1989 : The SHER-I-KASHMIR INSTITUTE OF MEDICAL SCIENCES, (GRANT OF DEGREES) ACT, 1983
State:
Jammu and Kashmir
Department:
Department of Higher Education
Jammu and Kashmir act 016 of 1989 : The SAPPHIRE ACT, 1989 (1932 A. D.)
State:
Jammu and Kashmir
Date:
10 Oct 1932
Department:
Industries and Commerce Department
Jammu and Kashmir act 010 of 1990 : The STATE LAND ACQUISITION ACT, 1990 (1934 A. D.) Act No. X of Samvat 1990
State:
Jammu and Kashmir
Date:
29 Jan 1934
Department:
Department of Revenue
Jammu and Kashmir act 012 of 1997 : The STATE COMMISSION FOR BACKWARD CLASSES ACT, 1997 (Act No. XII of 1997)
State:
Jammu and Kashmir
Date:
24 May 1997
Department:
Department of Social Welfare
Ministry:
Ministry of Home
Jammu and Kashmir act 018 of 2006 : The STATE FINANCE COMMISSION ACT, 2006. (Act No. XVIII of 2006)
State:
Jammu and Kashmir
Date:
1 Jan 2005
Department:
Department of Finance
Ministry:
Ministry of Rural Development/Panchayati Raj
Jammu and Kashmir act 003 of 2016 : The SRINAGAR AND JAMMU CLUSTER UNIVERSITIES ACT, 2016
State:
Jammu and Kashmir
Department:
Department of Higher Education
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