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Acts
Jammu and Kashmir
R
Jammu and Kashmir Acts Starting With R
Jammu and Kashmir act 006 of 1955 : The REGISTRATION (AMENDMENT AND VALIDATION OF TRANSFERS OF PROPERTY) ACT, 1955. (Act No. VI of 1955)
State:
Jammu and Kashmir
Date:
27 Oct 1955
Department:
Department of Revenue
Jammu and Kashmir act 035 of 1977 : The REGISTRATION ACT, 1977 (1920 A. D. ). Act No. XXXV of 1977
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Revenue
Jammu and Kashmir act 030 of 1977 : The RELIGIOUS ENDOWMENTS ACT, 1977 (1920 A.D.). (Act No. L of Samvat 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Culture
Ministry:
Ministry of Parliamentary Affairs
Jammu and Kashmir act 002 of 1993 : The RIGHT OF PRIOR PURCHASE ACT, 1993 (1936. A. D.) (Act No. II of Samvat 1993)
State:
Jammu and Kashmir
Date:
9 Apr 1936
Department:
Department of Revenue
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