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Acts
Jammu and Kashmir
M
Jammu and Kashmir Acts Starting With M
Jammu and Kashmir act 022 of 1975 : The MINISTERS AND PRESIDING OFFICERS MEDICAL FACILITIES ACT, 1975 (Act No. XXII of 1975)
State:
Jammu and Kashmir
Date:
19 Aug 1975
Department:
Health and Medical Education Department
Jammu and Kashmir act 026 of 1977 : The MAJORITY ACT, 1977 (1920 A. D.) (Act No. XXVI of Samvat 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 24 of 2010 : The MUNICIPALITIES PUBLIC DISCLOSURE ACT, 2010
State:
Jammu and Kashmir
Date:
22 Oct 2010
Department:
Department of Housing and Urban Development
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