Jammu and Kashmir Acts Starting With L

Jammu and Kashmir act 025 of 1977 : The LUNACY ACT, (1920 A. D.) (Act No. XXV of Svt. 1977)
State: Jammu and Kashmir Date: 11 Sep 1920 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 022 of 1977 : The LEGAL REPRESENTATIVES SUITS ACT, 1977 (1920 A.D.) (ACT NO. X X I I OF 1977)
State: Jammu and Kashmir Date: 11 Sep 1920 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 7 of 1988 : The LEGAL PRACTITIONERS (FEES) ACT, 1988 (1931 A. D.) (Act No. VII of Samvat 1988 )
State: Jammu and Kashmir Date: 31 May 1988 Department: Department of Law,Justice and Parliamentary Affairs Ministry: Ministry of Vidhai
Jammu and Kashmir act 009 of 1995 : The LIMITATION ACT, 1995 (1938 A.D.) (Act No. IX of Samvat 1995)
State: Jammu and Kashmir Date: 27 Jun 1938 Department: Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 008 of 1995 : The LEVY OF TOLLS ACT, 1995 ( 1938 A. D. ) (Act No. VIII of Samvat 1995)
State: Jammu and Kashmir Date: 1 Jun 1995 Department: Department of Revenue Ministry: Ministry of Law Department
Jammu and Kashmir act 031 of 1997 : The LADAKH AUTONOMOUS HILL DEVELOPMENT COUNCIL ACT, 1997. (Act. No. XXXI of 1997)
State: Jammu and Kashmir Date: 8 Oct 1997 Department: Department of Ladakh Affairs
Jammu and Kashmir act 006 of 1997 : The LOCAL AUTHORITIES LOAN S ACT, 1997 (1940 A. D.) (Act No. VI of Svt. 1997)
State: Jammu and Kashmir Date: 19 May 1997 Department: Department of Finance
Jammu and Kashmir act 014 of 2000 : The LEVY OF TOLLS (VALIDATION) ACT, 2000 (Act No. XIV of 2000)
State: Jammu and Kashmir Date: 14 Nov 2000 Department: Department of Revenue Ministry: Ministry of Law Department
Jammu and Kashmir act 018 of 2000 : The LADAKH BUDHISTS SUCCESSION TO PROPERTY ACT, 2000 (1943 A. D.) (Act No. XVIII of Samvat 2000)
State: Jammu and Kashmir Date: 26 Nov 1943 Department: Department of Ladakh Affairs