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Acts
Jammu and Kashmir
D
Jammu and Kashmir Acts Starting With D
Jammu and Kashmir act 036 of 1960 : The DOWRY RESTRAINT ACT, 1960 (Act No. XXXVI of 1960)
State:
Jammu and Kashmir
Date:
10 Sep 1960
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 019 of 1970 : The DEVELOPMENT ACT, 1970 (Act No. XIX of 1970)
State:
Jammu and Kashmir
Date:
31 Oct 1970
Department:
Department of Housing and Urban Development
Ministry:
Ministry of Law
Jammu and Kashmir act 012 of 1977 : The DESTRUCTION OF RECORDS ACT, 1977 (1920 A. D.). ACT NO. XII OF 1977.
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Revenue
Ministry:
Ministry of Health and Family Welfare
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