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Acts
Jammu and Kashmir
C
Jammu and Kashmir Acts Starting With C
Jammu and Kashmir act 008 of 1901 : The CUSTOMS ACT, 1958 (1901 A.D.)
State:
Jammu and Kashmir
Date:
4 Dec 1901
Department:
Department of Finance
Jammu and Kashmir act 001 of 1950 : The Constitution of India
State:
Jammu and Kashmir
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 037 of 1956 : The CHOWKIDARI ACT, 1956 (Act No. XXXVII of 1956)
State:
Jammu and Kashmir
Date:
6 Nov 1956
Department:
Department of Revenue
Jammu and Kashmir act 003 of 1957 : The CHRISTIAN MARRIAGE AND DIVORCE ACT, 1957 (Act No. III of 1957)
State:
Jammu and Kashmir
Date:
17 Jan 1957
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 003 of 1958 : The Criminal Law (Amendment) Act, 1958 (Act No. III of 1958)
State:
Jammu and Kashmir
Date:
15 Mar 1958
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 032 of 1962 : The COMMISSION OF INQUIRY ACT, 1962 (Act No. XXXII of 1962)
State:
Jammu and Kashmir
Date:
17 Nov 1962
Department:
General Administration Department
Jammu and Kashmir act 046 of 1977 : The CIVIL COURTS ACT, 1977 (Act No. XLVI of Samvat 1977)
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 052 of 1977 : The Court of Wards Act, 1977 (Act No. LII of Svt. 1977)
State:
Jammu and Kashmir
Date:
27 Nov 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 010 of 1977 : The CODE OF CIVIL PROCEDURE, 1977 (1920 A. D.) Act No. X of 1977.
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 066 of 1977 : The CIVIL COURTS ACT, 1977 (1920 A. D.)
State:
Jammu and Kashmir
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 024 of 1989 : The CINEMATOGRAPH ACT, 1989 (Act No. XXIV of Samvat 1989)
State:
Jammu and Kashmir
Date:
17 Jan 1933
Department:
Department of Tourism
Jammu and Kashmir act 014 of 1989 : The CHARITABLE ENDOWMENTS ACT, 1989 (Act No. XIV of 1989)
State:
Jammu and Kashmir
Date:
28 Sep 1989
Department:
Department of Law,Justice and Parliamentary Affairs
Ministry:
Ministry of Law
Jammu and Kashmir act 023 of 1989 : The CODE OF CRIMINAL PROCEDURE, 1989 (1933 A. D.) ACT NO. XXIII OF 1989.
State:
Jammu and Kashmir
Date:
4 Jan 1933
Department:
Department of Law,Justice and Parliamentary Affairs
Ministry:
Ministry of Law Department
Jammu and Kashmir act 001 of 1993 : The CRIMINAL LAW AMENDMENT ACT, 1993 (1936 A. D. ). (Act No. I of Samvat 1993)
State:
Jammu and Kashmir
Date:
7 Apr 1936
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 007 of 1997 : The COURT FEES ACT, 1977 (1920 A. D. ) Act No. VII of 1977
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 008 of 1997 : The CATTLE-TRESPASS ACT, 1977 (1920 A. D.) Act No. VIII of 1977
State:
Jammu and Kashmir
Date:
11 Sep 1920
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 025 of 1997 : The CONTEMPT OF COURTS ACT, 1997 (Act No. XXV of 1997)
State:
Jammu and Kashmir
Date:
29 Sep 1997
Department:
Department of Law,Justice and Parliamentary Affairs
Jammu and Kashmir act 012 of 2004 : The CAMPING AND MOORING SITES ACT, 2004 (1947 A. D.)
State:
Jammu and Kashmir
Department:
Department of Tourism
Jammu and Kashmir act 16 of 2010 : The CIVIL SERVICES DECENTRALIZATION AND RECRUITMENT ACT, 2010 (Act No. XVI of 2010)
State:
Jammu and Kashmir
Date:
9 May 2010
Department:
Department of General Administration Department
Jammu and Kashmir act 014 of 2010 : The CIVIL SERVICES (SPECIAL PROVSIONS) ACT, 2010 (Act No. XIV of 2010)
State:
Jammu and Kashmir
Date:
28 Apr 2010
Department:
General Administration Department
Ministry:
Ministry of Ayurveda
Jammu and Kashmir act 003 of 2014 : The CIVIC LAWS (SPECIAL PROVISIONS) ACT, 2014 (Act No. III of 2014)
State:
Jammu and Kashmir
Date:
5 Mar 2014
Department:
Department of Housing and Urban Development
Jammu and Kashmir act 3 of 2016 : The CLUSTER UNIVERSITIES ACT, 2016 (Act No. III of 2016)
State:
Jammu and Kashmir
Date:
7 Jul 2016
Department:
Department of Higher Education
Jammu and Kashmir act 011 of 2016 : The CHIT FUNDS ACT, 2016 (Act No. XI of 2016)
State:
Jammu and Kashmir
Date:
23 Jul 2016
Department:
Department of Finance
Ministry:
Ministry of Law
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