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  2. Acts
  3. Himachal Pradesh
  4. N

Himachal Pradesh Acts Starting With N

Punjab act 019 of 1953 : Northern India Canal and Drainage (Punjab Amendment) Act, 1953
State: Himachal Pradesh
Punjab act 021 of 1958 : Northern India Canal and Drainage (Punjab Amendment) Act, 1958
State: Himachal Pradesh
Punjab act 022 of 1960 : Northern India Canal and Drainage (Punjab Amendment) Act, 1960
State: Himachal Pradesh
Himachal pradesh act 006 of 1961 : Northern India Canal and Drainage (Punjab Amendment) Act, 1961
State: Himachal Pradesh
Himachal pradesh act 021 of 1963 : Northern India Canal and Drainage (Punjab Amendment) Act, 1963
State: Himachal Pradesh
Himachal pradesh act 006 of 1964 : Northern India Canal and Drainage (Punjab Amendment) Act, 1964
State: Himachal Pradesh
Himachal pradesh act 023 of 1965 : Northern India Canal and Drainage (Punjab Amendment) Act, 1965
State: Himachal Pradesh
Himachal Pradesh act 020 of 2013 : The National Food Security Act, 2013
State: Himachal Pradesh Date: 10 Sep 2013 Ministry: Ministry of Food, Civil Supplies and Consumer Affairs
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