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Acts
Himachal Pradesh
I
Himachal Pradesh Acts Starting With I
Himachal pradesh act 004 of 1953 : Indian Stamp (Himachal Pradesh Amendment) Act, 1952
State:
Himachal Pradesh
Himachal pradesh act 025 of 1968 : Indian Forest (Himachal Pradesh Amendment) Act, 1968
State:
Himachal Pradesh
himachal pradesh act 028 of 1969 : Instruments (Control of Noises) Act, 1969
State:
Himachal Pradesh
Himachal pradesh act 002 of 1969 : Indian Registration (Himachal Pradesh Amendment) Act, 1968
State:
Himachal Pradesh
himachal pradesh act 007 of 1970 : Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1969
State:
Himachal Pradesh
Himachal pradesh act 016 of 1972 : Indian Treasure-Trove (Himachal Pradesh Amendment) Act, 1972
State:
Himachal Pradesh
Himachal Pradesh act 052 of 1984 : The Indian Veterinary Council Act, 1984
State:
Himachal Pradesh
Date:
18 Aug 1984
Department:
Department of Directorate of Education
Ministry:
Ministry of Animal Husbandry
Himachal pradesh act 007 of 1989 : Indian Stamp (Himachal Pradesh Amendment) Act, 1988
State:
Himachal Pradesh
Himachal pradesh act 015 of 1991 : Indian Forest (Himachal Pradesh Second Amendment) Act, 1991
State:
Himachal Pradesh
Himachal pradesh act 009 of 1992 : Indian Stamp (Himachal Pradesh Amendment) Act, 1992
State:
Himachal Pradesh
Himachal pradesh act 018 of 1997 : Indian Forest (Himachal Pradesh Third Amendment) Act, 1996
State:
Himachal Pradesh
Himachal Pradesh act 001 of 2010 : The Indus International University (Establishment and Regulation) Act, 2009
State:
Himachal Pradesh
Date:
3 Feb 2010
Department:
Department of Agriculture
Ministry:
Ministry of Education
Himachal Pradesh act 043 of 2011 : The Institute of Chartered Financial Analysts of India University (Establishment and Regulation) Act, 2011
State:
Himachal Pradesh
Date:
21 Oct 2011
Department:
Department of Law and Judiciary Department
Ministry:
Ministry of Education
Himachal Pradesh act 011 of 2012 : The IEC (India Education Centre) University (Establishment and Regulation) Act, 2012
State:
Himachal Pradesh
Date:
8 May 2012
Department:
Department of Legal and Legialative Affairs
Ministry:
Ministry of Education
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