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  2. Acts
  3. Himachal Pradesh
  4. A

Himachal Pradesh Acts Starting With A

himachal pradesh act 018 of 1969 : Agricultural, Pests, Diseases and Noxious Weeds Act, 1969
State: Himachal Pradesh
himachal pradesh act 032 of 1976 : Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1976
State: Himachal Pradesh
himachal pradesh act 040 of 1978 : Apartment (Regulation of Construction and Transfer) Act, 1978
State: Himachal Pradesh
Himachal pradesh act 010 of 1991 : Authuoritative English Text of the Himachal Pradesh Taxation (On Certain Goods Carried by Road) Act, 1991
State: Himachal Pradesh
Himachal pradesh act 011 of 1991 : Authoritative English Tak of the Indian Stamp (Himachal Pradesh Amendment) Act, 1991
State: Himachal Pradesh
Himachal Pradesh act 023 of 2009 : The Arni University (Establishment and Regulation) Act, 2009
State: Himachal Pradesh Date: 25 Sep 2009 Department: Department of Judicial Department Ministry: Ministry of Education
Himachal Pradesh act 020 of 2013 : The APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2014
State: Himachal Pradesh Date: 15 Jan 2013 Department: Department of Higher Education Ministry: Ministry of Education
Himachal Pradesh act 008 of 2015 : The Abhilashi University (Establishment and Regulation) Act, 2014
State: Himachal Pradesh Date: 24 Jan 2015 Department: Department of Social Justice and disabled Person Welfare Department Ministry: Ministry of Education
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