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Acts
Dadra and Nagar Haveli
P
Dadra and Nagar Haveli Acts Starting With P
Dadra and Nagar Haveli act 5 of 1861 : The Police Act, 1861
State:
Dadra and Nagar Haveli
Date:
21 Mar 1861
Department:
Department of Police Department
Ministry:
Ministry of Vidhai
Dadra and Nagar Haveli act 4 of 1936 : The Payment of Wages Act, 1936.
State:
Dadra and Nagar Haveli
Date:
22 Apr 1936
Department:
Department of Labour Enforcement Office
Dadra and Nagar Haveli act 21 of 1965 : The Payment of Bonus Act, 1965
State:
Dadra and Nagar Haveli
Date:
24 Sep 1965
Department:
Department of Labour Enforcement Office
Dadra and Nagar Haveli act 39 of 1972 : The Payment of Gratuity Act, 1972
State:
Dadra and Nagar Haveli
Date:
20 Aug 1972
Department:
Department of Labour Enforcement OfficeDepartment of Silvassa Municipal Council
Dadra and Nagar Haveli act 29 of 2005 : The Private Security Agencies (Regulation) Act, 2005.
State:
Dadra and Nagar Haveli
Date:
22 Jun 2005
Department:
Department of Home Affairs
Dadra and Nagar Haveli act 6 of 2016 : The Payment of Bonus (Amendment) Act, 2015
State:
Dadra and Nagar Haveli
Date:
30 Dec 2016
Department:
Department of Labour Enforcement Office
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