All
All
Parallel
Title
Appellant
Respondent
Lawyer
Parallel Search is an AI-driven legal research functionality that uses natural language understanding to find conceptually relevant case law, even without exact keyword matches.
Hi, I'm AMICUS. Your GPT powered virtual legal assistant.
Let's chat.
Log in
Sign Up
Select Country
US
UK
&
Ireland
AMICUS AI
CaseIQ
Keyword Research
Parallel Search
Browse
Commentaries
Columns
My Project
New chat
Supreme Court
High Courts
All High Courts
Allahabad High Court
Andhra Pradesh High Court
Bombay High Court
Calcutta High Court
Chhattisgarh High Court
Delhi High Court
Gauhati High Court
Gujarat High Court
Himachal Pradesh High Court
Jammu and Kashmir High Court
Jharkhand High Court
Karnataka High Court
Kerala High Court
Madhya Pradesh High Court
Madras High Court
Manipur High Court
Meghalaya High Court
Orissa High Court
Patna High Court
Punjab & Haryana High Court
Rajasthan High Court
Sikkim High Court
Telangana High Court
Tripura High Court
Uttarakhand High Court
Home
Acts
Dadra and Nagar Haveli
D
Dadra and Nagar Haveli Acts Starting With D
Dadra and Nagar Haveli act 10 of 1662 : The Dadra and Nagar Haveli the Gujarat Co-operative Societies Act, 1961
State:
Dadra and Nagar Haveli
Date:
8 Mar 1965
Department:
Department of The Committee for Co-operatives and NPO Sectors
Dadra and Nagar Haveli act 23 of 1940 : The Drugs and Cosmetics Act, 1940
State:
Dadra and Nagar Haveli
Date:
9 Apr 1940
Department:
Department of Medical and Public Health
Ministry:
Ministry of Govt of Maharashtra
Dadra and Nagar Haveli act 44 of 2019 : The DADRA AND NAGAR HAVELI AND DAMAN AND DIU (MERGER OF UNION TERRITORIES) ACT, 2019
State:
Dadra and Nagar Haveli
Date:
8 Dec 2019
Department:
Department of Administration Department
×