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Acts
Dadra and Nagar Haveli
C
Dadra and Nagar Haveli Acts Starting With C
Dadra and Nagar Haveli act 37 of 1952 : The Cinematograph Act, 1952
State:
Dadra and Nagar Haveli
Date:
20 Mar 1952
Department:
Department of District PanchayatDepartment of Collectorate
Dadra and Nagar Haveli act 37 of 1970 : The Contract Labour (Regulation and Abolition) Act, 1970
State:
Dadra and Nagar Haveli
Date:
4 Sep 1970
Department:
Department of Labour Enforcement Office
Ministry:
Ministry of TRANSPORT
Dadra and Nagar Haveli act 36 of 1975 : The Constitution of India
State:
Dadra and Nagar Haveli
Date:
25 Apr 1975
Department:
Department of Collectorate
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