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Acts
Dadra and Nagar Haveli and Daman and Diu
M
Dadra and Nagar Haveli and Daman and Diu Acts Starting With M
Dadra and Nagar Haveli and Daman and Diu act 011 of 1948 : The Minimum Wages Act, 1948
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
15 Mar 1948
Department:
Department of Daman Municipal Council, Daman.
Dadra and Nagar Haveli and Daman and Diu act 053 of 1961 : The Maternity Benefit Act, 1961
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
12 Dec 1961
Department:
Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 001 of 1986 : The Madhya Pradesh Kolahal Niyantran Adhiniyam, 1985
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
26 Jan 1986
Department:
Department of Home
Dadra and Nagar Haveli and Daman and Diu act 008 of 2014 : The Maharashtra Money-Lending(Regulation) Act, 2014
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
26 Jan 2014
Department:
Department of Co-operation
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