Dadra and Nagar Haveli and Daman and Diu Acts Starting With I

Dadra and Nagar Haveli and Daman and Diu act 020 of 1946 : The Industrial Employment (Standing Orders) Act, 1946
State: Dadra and Nagar Haveli and Daman and Diu Department: Department of Labour & Employment Ministry: Ministry of Govt of Maharashtra
Dadra and Nagar Haveli and Daman and Diu act 014 of 1947 : The Industrial Disputes Act, 1947
State: Dadra and Nagar Haveli and Daman and Diu Date: 11 Mar 1947 Department: Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 017 of 1968 : The Indian Stamp Dadra and NagarHaveli and Daman and Diu (Amendment) Act, 1968
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1969 Department: Department of Revenue
Dadra and Nagar Haveli and Daman and Diu act 030 of 1979 : The Inter-State Migrant Workmen (Regulation of employment and Conditions of Service) Act, 1979.
State: Dadra and Nagar Haveli and Daman and Diu Date: 11 Jun 1979 Department: Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 001 of 2008 : The Information Technology ACT, 2008
State: Dadra and Nagar Haveli and Daman and Diu Department: Department of Information Technology