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Acts
Dadra and Nagar Haveli and Daman and Diu
G
Dadra and Nagar Haveli and Daman and Diu Acts Starting With G
Dadra and Nagar Haveli and Daman and Diu act 016 of 1985 : The Gujarat Prevention of Anti-Social Activities Act, 1985
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
26 Jan 1986
Department:
Department of Home
Dadra and Nagar Haveli and Daman and Diu act 004 of 2000 : The Gujarat Lifts, Escalators and Moving Walks Act, 2000
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
26 Jan 1971
Department:
Urban Development Department
Dadra and Nagar Haveli and Daman and Diu act 016 of 2013 : The gujarat (right of citizens to public services) act, 2013 (gujarat act no. 16 of 2013) as adapted with modification in the union territory of dadra and nagar haveli and daman and diu
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
26 Jan 2014
Department:
Department of Industries, Trade And Commerce & Mines
Ministry:
Ministry of
Dadra and Nagar Haveli and Daman and Diu act 004 of 2019 : The Gujarat Shops and Establishments (Regulation of Employment and Conditions of Services)Act, 2019
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
26 Jan 2020
Department:
Department of Labour & Employment
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