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Acts
Dadra and Nagar Haveli and Daman and Diu
E
Dadra and Nagar Haveli and Daman and Diu Acts Starting With E
Dadra and Nagar Haveli and Daman and Diu act 003 of 1897 : The Epidemic Disease Act, 1897
State:
Dadra and Nagar Haveli and Daman and Diu
Department:
Department of Public Health
Dadra and Nagar Haveli and Daman and Diu act 034 of 1948 : The Employees State Insurance Act, 1948
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
19 Apr 1948
Department:
Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 025 of 1976 : The Equal Remuneration Act,1976
State:
Dadra and Nagar Haveli and Daman and Diu
Department:
Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 029 of 1986 : The Environment (Protection) Act, 1986
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
19 Nov 1986
Department:
Department of Pollution Control Committee, Daman.
Dadra and Nagar Haveli and Daman and Diu act 011 of 2017 : The Employees Compensation (Amendment) Act, 2017
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
12 Apr 2017
Department:
Department of Labour & Employment
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