Dadra and Nagar Haveli and Daman and Diu Acts Starting With D

Dadra and Nagar Haveli and Daman and Diu act 008 of 1963 : The Dadra and Nagar Haveli and Daman and Diu Civil Courts and Miscellaneous Provisions, 1963
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1964 Department: Department of Law & Justice
Dadra and Nagar Haveli and Daman and Diu act 012 of 1968 : The Dadra and Nagar Haveli and Daman and Diu Housing Board Act, 1968
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1969 Department: Urban Development Department
Dadra and Nagar Haveli and Daman and Diu act 003 of 1971 : The Dadra and Nagar Haveli Land Reforms Regulation, 1971 (No. 3 of 1971)
State: Dadra and Nagar Haveli and Daman and Diu Date: 8 Dec 1971 Department: Department of Revenue
Dadra and Nagar Haveli and Daman and Diu act 018 of 1973 : The Dadra and Nagar Haveli and Daman and Diu Irrigation Act, 1973
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1974 Department: Department of Public Works (pwd)
Dadra and Nagar Haveli and Daman and Diu act 007 of 1974 : The Dadra and Nagar Haveli and Damanand Diu Motor Vehicles (Taxation on Passengers and Goods) Act, 1974
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1975 Department: Department of Transport
Dadra and Nagar Haveli and Daman and Diu act 010 of 1974 : The Dadra and Nagar Haveli and Daman and Diu Highways Act, 1974
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1975 Department: Urban Development Department
Dadra and Nagar Haveli and Daman and Diu act 008 of 1974 : The Dadra and Nagar Haveli and Daman and Diu Motor Vehicles Tax Act, 1974
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1975 Department: Department of Transport
Dadra and Nagar Haveli and Daman and Diu act 021 of 1975 : The Dadra and Nagar Haveli and Daman and Diu Town and Country Planning Act, 1974
State: Dadra and Nagar Haveli and Daman and Diu Date: 4 Nov 1975 Department: Department of Town And Country Planning, Urban Development & Housing
Dadra and Nagar Haveli and Daman and Diu act 043 of 1976 : The Dadra and Nagar Haveli and Damanand Diu Union Territory Tax on Professions, Trades, Callings and Employment Act, 1976
State: Dadra and Nagar Haveli and Daman and Diu Date: 22 Apr 2022 Department: Urban Development Department
Dadra and Nagar Haveli and Daman and Diu act 014 of 1976 : The Dadra and Nagar Haveli and Daman and Diu Public Gambling Act, 1976
State: Dadra and Nagar Haveli and Daman and Diu Date: 30 Jul 1976 Department: Department of Home
Dadra and Nagar Haveli and Daman and Diu act 016 of 1976 : The Dadra and Nagar haveli and Daman and Diu Habitual Offenders Act, 1976
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1977 Department: Department of Home
Dadra and Nagar Haveli and Daman and Diu act 008 of 1981 : The Dadra and Nagar Haveli and Daman and Diu Debt Relief Act, 1981
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1971 Department: Department of Revenue
Dadra and Nagar Haveli and Daman and Diu act 010 of 1982 : The Dadra and Nagar Haveli and Damanand Diu Registration of Tourist Trade Act, 1982
State: Dadra and Nagar Haveli and Daman and Diu Date: 26 Jan 1983 Department: Department of Tourism
Dadra and Nagar Haveli and Daman and Diu act 004 of 1986 : The Dadra and Nagar Haveli and Daman and Diu Labour Welfare Fund Act 1986
State: Dadra and Nagar Haveli and Daman and Diu Date: 4 Apr 1987 Department: Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 010 of 1987 : The Dadra and Nagar Haveli and Daman and Diu Public Moneys (Recovery of Dues) Act, 1986
State: Dadra and Nagar Haveli and Daman and Diu Date: 22 May 1987 Department: Department of Revenue
Dadra and Nagar Haveli and Daman and Diu act 002 of 2004 : The Dadra and Nagar Haveli and Daman and Diu Municipal Council Regulation, 2004
State: Dadra and Nagar Haveli and Daman and Diu Date: 4 Jan 2022 Department: Department of Daman Municipal Council, Daman.