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Acts
Dadra and Nagar Haveli and Daman and Diu
B
Dadra and Nagar Haveli and Daman and Diu Acts Starting With B
Dadra and Nagar Haveli and Daman and Diu act 028 of 1942 : The bombay land improvement schemes act, 1942 (bombay act no. 28 of 1942) (as in force in the state of gujarat as extended the union territory of dadra and nagar haveli and daman and diu)
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
4 Nov 1939
Department:
Department of Agriculture, Soil Conservator And Horticulture
Ministry:
Ministry of
Dadra and Nagar Haveli and Daman and Diu act 003 of 1947 : The Bombay Home Guards Act, 1947
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
26 Jan 1947
Department:
Department of Home
Dadra and Nagar Haveli and Daman and Diu act 062 of 1947 : The Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
4 Jan 2022
Department:
Department of Revenue
Dadra and Nagar Haveli and Daman and Diu act 082 of 1954 : The bombay animal preservation act, 1954 (bombay act no. lxxxii of 1954) (as extended to the union territory of dadra & nagar haveli and daman and diu)
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
21 Jun 1955
Department:
Department of Animal Husbandry & Veterinary Services
Ministry:
Ministry of
Dadra and Nagar Haveli and Daman and Diu act 032 of 1966 : The Beedi and Cigar Workers (Conditions and Empoyment) Act, 1966
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
30 Nov 1966
Department:
Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 019 of 1976 : The Bonded Labour System (Abolition Act, 1976
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
9 Feb 1976
Department:
Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 028 of 1996 : The Building and other Construction Workers Welfare Cess Act, 1996
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
19 Aug 1966
Department:
Department of Labour & Employment
Dadra and Nagar Haveli and Daman and Diu act 027 of 1996 : The Building and other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
State:
Dadra and Nagar Haveli and Daman and Diu
Date:
19 Aug 1966
Department:
Department of Labour & Employment
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