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Andaman and Nicobar Islands
J
Andaman and Nicobar Islands Acts Starting With J
Andaman and Nicobar Islands act 002 of 2016 : The juvenile justice (care and protection of children) act, 2015.
State:
Andaman and Nicobar Islands
Date:
31 Dec 2015
Department:
Department of social welfare
Ministry:
Ministry of Andaman and Nicobar Administration
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