Andaman and Nicobar Islands Acts Starting With I

Andaman and Nicobar Islands act 002 of 1899 : The Indian Stamp Act, 1899
State: Andaman and Nicobar Islands Date: 27 Jan 1899 Department: Department of Revenue Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 1917 : The Inland Vessels Act, 1917
State: Andaman and Nicobar Islands Department: Department of shipping services Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 016 of 1927 : The Indian Forest Act 1927
State: Andaman and Nicobar Islands Date: 21 Sep 1927 Department: Department of Principal Chief Conservator Of Forest, Van Sadan Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 001 of 1961 : The Indian Stamp (Andaman and Nicobar Islands Amendment) Regulation, 1961
State: Andaman and Nicobar Islands Department: Department of revenue Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 046 of 1968 : The insecticides act, 1968
State: Andaman and Nicobar Islands Date: 2 Sep 1968 Department: Department of agriculture Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 030 of 1979 : The INTER-STATE MIGRANT WORKMEN (REGULATION OF EMPLOYMENT AND CONDITIONS OF SERVICE) ACT, 1979
State: Andaman and Nicobar Islands Department: Department of Labour Commissioner Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 052 of 1984 : The Indian Veterinary Council Act, 1984
State: Andaman and Nicobar Islands Date: 18 Aug 1984 Department: Department of Animal Husbandry and Veterinary Services Ministry: Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 01908 of 1989 : The Indian Port Act, 1908
State: Andaman and Nicobar Islands Date: 1 Apr 1989 Department: Department of Port Management Board Ministry: Ministry of Andaman and Nicobar Administration