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Acts
Andaman and Nicobar Islands
H
Andaman and Nicobar Islands Acts Starting With H
Andaman and Nicobar Islands act 025 of 1955 : The hindu marriage act, 1955
State:
Andaman and Nicobar Islands
Date:
18 May 1955
Department:
Department of Andaman and Nicobar Administration
Ministry:
Ministry of Andaman and Nicobar Administration
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