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Acts
Andaman and Nicobar Islands
F
Andaman and Nicobar Islands Acts Starting With F
Andaman and Nicobar Islands act 063 of 1948 : The factories act, 1948
State:
Andaman and Nicobar Islands
Date:
23 Sep 1948
Department:
Department of Labour Commissioner
Ministry:
Ministry of Andaman and Nicobar Administration
Andaman and Nicobar Islands act 069 of 1980 : The Forest Conservation Act, 1980
State:
Andaman and Nicobar Islands
Date:
25 Oct 1980
Department:
Department of Principal Chief Conservator Of Forest, Van Sadan
Ministry:
Ministry of Andaman and Nicobar Administration
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