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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Advocates
  • V M PANCHOLI
  • N S DAVE
Judges
  • HONOURABLE DR. J. G. MECWAN
Acts
  • C/72/2017 Page 1 of 17 u/s. 17 of the Consumer Protection Act, 1986,
  • Section 47 of the Consumer Protection Act, 2019. 15.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

allowed

Advocates
  • V M PANCHOLI
  • N S DAVE
Judges
  • HONOURABLE DR. J. G. MECWAN
Acts
  • C/72/2017 Page 1 of 17 u/s. 17 of the Consumer Protection Act, 1986,
  • Section 47 of the Consumer Protection Act, 2019. 15.
See more information ...
Smart Summary

    RASILABEN THAKARSIBHAI ANADHAN v. ICICI GENERAL INS CO LTD

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    Comments

    RASILABEN THAKARSIBHAI ANADHAN v. ICICI GENERAL INS CO LTD
    (Oct 15, 2026)