Citation Codes Equivalent Citations citation codes Case Number MP 915/2018 Advocates Judges HON'BLE SHRI JUSTICE VISHAL DHAGAT Acts SECTION 7 COURT FEES ACT ARTICLE 227 CONSTITUTION OF INDIA Order 7 Rule 11 of the Code of Civil Procedure. Section 25 of the Indian Contract Act, 1872, Section 7(i)(d) of the Court Fees Act. See more information ... Smart Summary Please sign up to generate summary. Mangal Prasad Patel v. I.G.Is Realy And Construction