ITEM NO.805 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Writ Petition (Criminal) No. 37/2020
HEMANT S. HATHI Petitioner(s) VERSUS CENTRAL BUREAU OF INVESTIGATION & ORS. Respondent(s)
W.P.(Crl.) No. 48/2020 (X)
CHETAN JAYANTILAL Petitioner(s) VERSUS CENTRAL BUREAU OF INVESTIGATION & ORS. Respondent(s) Date : 16-12-2025 W.P.(Crl.) No. 48/2020 was mentioned today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MR. JUSTICE VIJAY BISHNOI
For Petitioner(s) : Mr. Mukul Rohatgi, Sr. Adv. (Mentioned by) Mr. Hemant Shah, Adv. Mr. Sanjay Aabot, Adv. Mr. Apoorva Agarwal, Adv. Ms. Devanshi Singh, Adv. Mr. Nikilesh Ramachandran, AOR
Mr. Avadh Bihari Kaushik, AOR For Respondent(s) : Mr. Mukesh Kumar Maroria, AOR Mr. Arvind Kumar Sharma, AOR Ms. Malvika Kapila, AOR Mr. Ishaan George, AOR Ms. B. Vijayalakshmi Menon, AOR
UPON a mention being made by counsel for petitioner the Court made the following
O R D E R
1) List the updated office report on 17th December, 2025,
regarding compliance on behalf of the petitioner of order
dated 19.11.2025.
(NIDHI AHUJA) (NAND KISHOR) AR-cum-PS ASSISTANT REGISTRAR