Citation Codes Equivalent Citations citation codes Case Number WP(C)/1876/2025 Disposition dismissed Advocates Judges HON'BLE MR. JUSTICE SANJAY DHAR Acts Rule 173 of the BSF Rules, 1969, provisions contained in Rule 173 of the BSF Rules. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account