1/5 WMP No. 26616 of 2025
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 25-08-2025
CORAM
THE HONOURABLE MR JUSTICE N. ANAND VENKATESH
WMP No. 26616 of 2025
IN
WP NO. 5127 OF 2020
1. Greenwood Owners Association Rep by its Treasurer,
Rajagopalan. K.S
Buckingham Street,
House of Hiranandani
5/63, Rajiv Gandhi Salai, Egattur, Thalambur Post, Chennai-600 130 Petitioner(s)
Vs
1. Tamil Nadu Generation and Distribution Corporation Rep by its Chairman
10th Floor, NPKKR Maligai, Anna Salai, Chennai-600 002 2.Tamil Nadu Electricity Regulation Commission No.19-A Rukmani Lakshmipathi Road Anna Salai, Egmore, Chennai-600 008 3.Assistant Engineer
O & M, Siruseri, CEDC/SOUTH - II, Chennai-130
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4.Superintending Engineer CEDC / SOUTH II Chennai - 113 Respondent(s)
PRAYER Writ Miscellaneous Petition filed under Article 226 of the Constitution of India, to allow the amendment of the affidavit filed by the petitioner association in support of W.P. No.5127 of 2020 to substitute the wrongly mentioned Service Connection Nos.296006892, 296006893, 296004102, 296004101 and 296006660 from the said affidavit and replace the same with the Service Connection Nos.296004103, 296004104, 296006896, 296006897, and 296006660 and further direct the 1st respondent to adjust / refund the excess amount paid already.
For Petitioner(s): Mr.Rohan Rajasekaran
ORDER
This petition has been filed to allow the amendment of the affidavit filed by the petitioner association in support of W.P. No.5127 of 2020 to substitute the wrongly mentioned Service Connection Nos.296006892, 296006893, 296004102, 296004101 and 296006660 from the said affidavit and replace the same with the Service Connection Nos.296004103, 296004104, 296006896, 296006897, and 296006660 and further direct the 1st respondent to adjust / refund the excess amount paid already.
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2.Heard the learned counsel for the petitioner. 3.Being satisfied with the reasons stated in the affidavit filed in support of the petition, this petition is allowed. Accordingly, the miscellaneous petition is ordered.
4.Registry is directed to carryout necessary amendment.
25-08-2025
Index:Yes/No Speaking/Non-speaking order Internet:Yes
Neutral Citation:Yes/No ssr
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To
1. Tamil Nadu Generation and Distribution Corporation Rep by its Chairman
10th Floor, NPKKR Maligai, Anna Salai, Chennai-600 002 2.Tamil Nadu Electricity Regulation Commission No.19-A Rukmani Lakshmipathi Road Anna Salai, Egmore, Chennai-600 008 3.Assistant Engineer
O & M, Siruseri, CEDC/SOUTH - II, Chennai-130
4.Superintending Engineer
CEDC / SOUTH II Chennai - 113
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N.ANAND VENKATESH J.
ssr
WMP No. 26616 of 2025 in WP NO. 5127 OF 2020 25-08-2025
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