Citation Codes Equivalent Citations citation codes Case Number CRLA/477/2012 Advocates Acts Sections 7 and l3(l)(d) read with Section 13(2) of Prevention of Com-rption Act 1988 (for short the Act), Section 12 of the P.C. Act See more information ... Smart Summary Please sign up to generate summary. STATE, REP. BY INSPECTOR OF POLICE, ACB, ANTI RANGE-1, HYD., v. BOGAPATI BABAIAH, YOUSUFGUDA, HYDERABAD AND ANR.,