| Sl. No |
DATE |
ORDER |
OFFICE NOTE |
| 28. |
21.12.2023 |
In reference to the order dated 05.12.2022, wherein it was recorded that the report submitted by the One Man Commission appointed by the State Government was under consideration by the Central Government regarding inclusion of Beda (Budaga) Jangam Caste in the list of Scheduled Castes in the State of Andhra Pradesh, learned Deputy Solicitor General of India appearing for Union of India submits that the State had not responded appropriately to the communication dated 27.02.2019 addressed to the Principal Secretary, Social Welfare Department of the A.P. Government. |
|
1
2
Reference is also made to the communication dated 22.03.2019 addressed by the Social Welfare Department to the Union of India wherein it was assured that the Ethnographic Survey Report would be furnished in the prescribed format for which the learned Deputy Solicitor General of India for the Union of India states that the same has not been received yet.
Be that as it may, learned Government Pleader for the Social Welfare Department of the State of Andhra Pradesh to report as to whether the Ethnographic Survey Report has been forwarded or not to the Union of India and if it has been so forwarded, the relevant communication along with which it was submitted and also in case no survey report was forwarded, the reasons for the same. In any case, we make it clear that the Ethnographic Survey Report be forwarded to the Union of India within four (4) weeks from today. In case the report has already been submitted by the State Government to the Central Government, then appropriate decision be taken by the Central Government in that regard.
List these matters on 25.01.2024.
DHIRAJ SINGH THAKUR, CJ R.RAGHUNANDAN RAO, J
AMD