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Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Acts
  • Rule 14 of the CCS (CCA) Rules, 1965.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Acts
  • Rule 14 of the CCS (CCA) Rules, 1965.
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Smart Summary

    M SATYANARAYANA v. M/O DEFENCE

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    Comments

    M SATYANARAYANA v. M/O DEFENCE
    (Sep 28, 2021)