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    Seema Saxena @ Seema Gupta And Another v. State Of U.P. And 3 Others

    Court No. - 51

    Case :- CRIMINAL MISC. WRIT PETITION No. - 16460 of 2020

    Petitioner :- Seema Saxena @ Seema Gupta And Another Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Sanjeev Mishra Gana Counsel for Respondent :- G.A.

    Hon'ble Manoj Kumar Gupta,J. Hon'ble Rajendra Kumar-IV,J.

    At the out set, learned Counsel for the petitioners prayed for dismissal of writ petition as not pressed.

    It is dismissed accordingly.

    .

    (Rajendra Kumar-IV,J.) (Manoj Kumar Gupta,J.)

    Order Date :- 5.1.2021 I.A.Siddiqui

    Neutral Citation No. - 2021:AHC:803-DB

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    Seema Saxena @ Seema Gupta And Another v. State Of U.P. And 3 Others
    (Jan 5, 2021)