Citation Codes Neutral Citations 2024 DHC 1070 Equivalent Citations citation codes Case Number BAIL APPLN.-2531/2022 Disposition NA Advocates Judges Justice Navin Chawla Acts SECTION 20 NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES ACT 1985 ARTICLE 21 CONSTITUTION OF INDIA Section 439 of the Code of Criminal Procedure, 1973 (in short, 'Cr.P.C.') See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account