Court No. - 38
Case :- WRIT - A No. - 3226 of 2010
Petitioner :- Jagvir Singh
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Vijay Gautam
Respondent Counsel :- C.S.C.
Hon'ble Amreshwar Pratap Sahi,J.
Heard learned counsel for the petitioner and the learned
standing counsel.
The transfer order dated 07.01.2010 has been
withdrawn/cancelled vide order dated 25.01.2010. a copy of
the said order has been placed before this Court, which is
taken on record.
In view of this, no further orders are required to be passed.
The writ petition is consigned to records.
Order Date :- 25.1.2010
Akv
Neutral Citation No. - 2010:AHC:9388