Citation Codes Equivalent Citations citation codes Case Number WP(PIL)/44/2018 Disposition dismissed Advocates Acts Central Act i.e., the Transgender Persons (Protection of Rights) Act, 2Ol9 Persons (Protection of Rights) Act, 2079. Referring to various provisions of the Transgender Persons (Protection of Rights) Act, 2Ol9, Andhra Pradesh (Telangana Area) Eunuchs Act, 1329 Fasli, norv called the Telangana Ilunuchs Act, 1329 Fasli. 12 7 9. Respondent No.2 9 4 5. Telangana Eunuchs Act, 1329 Andhra Pradesh (Telangana Art:a) Eunuchs Act, 1329 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT V. VASANTA MOGLI v. State of Telangana