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  • ITEM NO.119 COURT NO.7 SECTION III-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 5380-5382/2015 PURUSHOTTAM BAGH SAHKARI AWAS SAMITI LTD. Appellant(s) VERSUS
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  • ITEM NO.119 COURT NO.7 SECTION III-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 5380-5382/2015 PURUSHOTTAM BAGH SAHKARI AWAS SAMITI LTD. Appellant(s) VERSUS
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    PURUSHOTTAM BAGH SAHKARI AWAS SAMITI LTD. v. SRI SHOBHAN PAL SINGH AND ANR ETC.

    ITEM NO.119 COURT NO.7 SECTION III-A

    S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS

    Civil Appeal No(s). 5380-5382/2015

    PURUSHOTTAM BAGH SAHKARI AWAS SAMITI LTD. Appellant(s)

    VERSUS

    SRI SHOBHAN PAL SINGH AND ANR ETC. Respondent(s)

    (IA No. 45555/2022 – CLARIFICATION/DIRECTION; IA No. 45540/2022 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT; IA No. 45533/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES; IA No. 45548/2022 - STAY APPLICATION) Date : 03-08-2023 These matters were called on for hearing today.

    CORAM : HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE SANJAY KAROL

    For Appellant(s) Mr. Tushar Bakshi, AOR For Respondent(s) Ms. Sharmila Upadhyay, AOR Mr. Param Mishra, Adv. Mr. Rajesh Sharma, Adv. Mr. D M Nargolkar, Sr. Adv. Mr. H S Sharma, Adv. Ms. Nidhi Agarwal, Adv. Mr. Pankaj Sharma, Adv. Mr. Neeraj Kumar Sharma, AOR UPON hearing the counsel the Court made the following O R D E R

    Learned counsel appearing for the appellant states that he

    will have discussions with the learned Senior Counsel appearing for

    the respondent for amicable dissolving the dispute, therefore,

    time is sought of one week.

    List on 10.08.2023.

    (INDU MARWAH) (AVGV RAMU) COURT MASTER (SH) COURT MASTER (NSH)

      1. 2023-08-09T16:11:33+0530
      2. Indu Marwah

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    PURUSHOTTAM BAGH SAHKARI AWAS SAMITI LTD. v. SRI SHOBHAN PAL SINGH AND ANR ETC.
    (Aug 3, 2023)