Citation Codes Equivalent Citations citation codes Case Number WP-5668- 2017 Disposition dismissed Advocates Judges HON'BLE SHRI JUSTICE VIVEK AGARWAL Acts SECTION 4 LAND ACQUISITION ACT SECTION 16 LAND ACQUISITION ACT 1894 Act of 2013, therefore, provisions of Section 101 Section 3(c) of the Land Acquisition Act provisions contained in Section 24(2) of the Right to Fair Compensation and 3 Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013, Section 24(2) of the 2013 Act See more information ... Smart Summary Please sign up to generate summary. JUDGMENT BABU LAL (DIED) THROUGH LRS. PREM NARAYAN v. THE STATE OF MADHYA PRADESH