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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Acts
  • SECTION 52 COMPANIES ACT 2013
  • Section 66 & 52 of the Companies Act, 2013, R/w NCLT Rules, 2016
  • Section 66 & 52 of the Companies Act, 2013,
  • provision of the Companies Act, 1956
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Acts
  • SECTION 52 COMPANIES ACT 2013
  • Section 66 & 52 of the Companies Act, 2013, R/w NCLT Rules, 2016
  • Section 66 & 52 of the Companies Act, 2013,
  • provision of the Companies Act, 1956
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Smart Summary

    DEERFIELD LOGISTICS PRIVATE LIMITED v. MLC Estates LLP

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    Comments

    DEERFIELD LOGISTICS PRIVATE LIMITED v. MLC Estates LLP
    (Sep 29, 2022)