HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
(1) S.B. Civil Writ Petition No. 12829/2022 Praveen Kumar S/o Shri Ramdhan, Aged About 50 Years, Resident Of Koliya, District Nagaur (Raj.). ----Petitioner
Versus
1. State Of Rajasthan, Through The Director Secondary Education, Bikaner.
2. The Joint Director (School Education), Ajmer Division, Ajmer.
3. District Education Officer (Secondary Education), Nagaur.
4. Headmaster, Govt. Upper Primary School, Singrawat Khurd, Nagaur.
----Respondents
(2) S.B. Civil Writ Petition No. 12852/2022 Roopa Ram Seervi S/o Sh. Joga Ram, Aged About 59 Years, Resident Of Bera, Panwaro Ki Dhimri, Harsh Road, Bilara, Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Divisional Joint Director, School Education, Jodhpur. ----Respondents
(3) S.B. Civil Writ Petition No. 12864/2022 Poonam Singh Jakhar S/o Sh. Mala Ram Jakhar, Aged About 41 Years, Resident Of C-143, Ist Ext., Kamla Nehru Nagar, Jodhpur. ----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Divisional Joint Director, School Education, Jodhpur.
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----Respondents
(4) S.B. Civil Writ Petition No. 13043/2022 Karamveer Singh Nehra S/o Shri Kartar Singh Ji Nehra, Aged About 53 Years, Nokha Road, Bhinasar, Bikaner. ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Education Department, Government Of Rajasthan, Jaipur (Rajasthan).
2. The Director (Secondary Education), Education Department, Bikaner.
3. The Panjiyak, Office Of Panjiyak Vibhagiye Parikshay, Education Department, Bikaner.
4. Imran Khan Javach, Senior Teacher (Urdu), Government Senior Secondary School, Motigarh, Tehsil Khajuwala, District Bikaner.
----Respondents
(5) S.B. Civil Writ Petition No. 13059/2022 Hanif Mohammad Mansuri S/o Shri Fateh Mohammad Mansuri, Aged About 45 Years, Byecaste Mohammedan, R/o Subhash Nagar, Bhilwara (Rajasthan)
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of Education, Secretariat, Jaipur (Rajasthan).
2. Director, Secondary Education, Bikaner (Rajasthan). ----Respondents
(6) S.B. Civil Writ Petition No. 13100/2022 Phool Chand Meena S/o Sh. Ugama Ram Meena, Aged About 51 Years, Resident Of Peeploond, Bhilwara. ----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Bikaner. ----Respondents
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(7) S.B. Civil Writ Petition No. 13142/2022 Surendra Kumar Varhat S/o Shri Ramajee Varhat, Aged About
34 Years, Ward No. 7 Mukam Post Barothi Mahal Fala Barothi With Chak Bichhiwara Dungerpur District Dungerpur Rajasthan.
314801.
----Petitioner Versus
1. State Of Rajasthan, Through The Joint Director (School Education) Udaipur Division Udaipur Rajasthan.
2. The Principal Government Senior Secondary School, Jhinjhwa (223699) District Dungerpur Rajasthan.
3. The Principal Government Senior Secondary School, Chitri (223699) District Dungerpur Rajasthan.
----Respondents
(8) S.B. Civil Writ Petition No. 13158/2022 Lohari Ram Bairwa S/o Sh. Sita Ram Bairwa, Aged About 38 Years, R/o Village Udalwara, Post Gandrawa, Tehsil Bahravanda, District Dausa.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of School Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Government Of Rajasthan, Bikaner.
3. The Joint Director (School Education), Udaipur Division, Government Of Rajasthan, Udaipur.
4. Chief District Education Officer, Secondary Education, Pratapgarh.
5. Chief Block Elementary Education Officer, Dhariyavad, District Pratapgarh.
----Respondents
(9) S.B. Civil Writ Petition No. 13185/2022 Sunita Meena D/o Shri Roopchand Meena W/o Dev Krishan Meena, Aged About 34 Years, Sawan Colony, Plot No. 90, Hanumangarh Junction, District Hanumangarh, Rajasthan. ----Petitioner
Versus
3
1. State Of Rajasthan, Through The Secretary, Secondary Education, Government Of Rajasthan, Government Secretariat, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner, Rajasthan.
3. The District Education Officer, Secondary Education, Hanumangarh, Rajasthan.
4. Smt. Sukhveer Kaur, Government Senior Secondary School, Manuka, District Hanumangarh, Rajasthan. ----Respondents
(10) S.B. Civil Writ Petition No. 13192/2022 Ramesh Chandra Meena S/o Sh. Megha Ram Meena, Aged About
35 Years, R/o Village And Post Jhadoli, Tehsil Dhariyavad, District Pratapgarh.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Department Of School Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Government Of Rajasthan, Bikaner.
3. Chief District Education Officer, Secondary Education, Pratapgarh.
----Respondents
(11) S.B. Civil Writ Petition No. 13231/2022 Kamlesh Kumar Verma S/o Shri Harishankar Verma, Aged About
45 Years, R/o Kanela, Post Chandarwara, Tehsil Bagidora, District Banswara (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through The Additional Chief Secretary, School Education And Language Department, Rajasthan, Jaipur.
2. The Director, Secondary/primary Education, Rajasthan, Bikaner.
3. The Project Director, Rajasthan School Education Parishad, Jaipur.
4. The Joint Director (School Education), Udaipur Zone,
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Udaipur.
5. The District Education Officer (Headquarter), Secondary Education, Banswara, District Banswara.
----Respondents
(12) S.B. Civil Writ Petition No. 13252/2022 Chandrakala D/o Sh. Parmanand Ji, Aged About 54 Years, C-35, Sector-1, Sainik Basti, District Churu.
----Petitioner
Versus
1. State Of Rajasthan, Through The Joint Secretary, Education (Group-2) Department, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Government Of Rajasthan, Bikaner.
----Respondents
(13) S.B. Civil Writ Petition No. 13257/2022 Dharma Ram S/o Sh. Rupa Ram, Aged About 49 Years, Resident Of Bus Stand, Master Kishan Lal Colony, Bilara, Jodhpur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Divisional Joint Director, School Education, Jodhpur. ----Respondents
(14) S.B. Civil Writ Petition No. 13404/2022 Mahipal Rathore S/o Dr. Man Singh Rathore, Aged About 54 Years, At Present Working As A Lecturer At Government Senior Secondary School, Jhallara, District Udaipur. ----Petitioner
Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner.
2. The Joint Director, Secondary Education, Udaipur.
3. The Principal, Government Senior Secondary School,
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Jhallara, District Udaipur. ----Respondents
(15) S.B. Civil Writ Petition No. 13420/2022 Shambhu Singh Asolia S/o Shri Padam Singh, Aged About 54 Years, At Present Working As Lecturer At Sindhi Bhasai, Government Senior Secondary School, Pratapnagar, Udaipur. ----Petitioner
Versus
1. State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner.
2. The Joint Director, Secondary Education, Udaipur.
3. The Principal, Sindhi Bhasai, Government Senior Secondary School, Pratapnagar, Udaipur. ----Respondents
(16) S.B. Civil Writ Petition No. 13673/2022 Jai Prakash S/o Shri Ramswaroop, Aged About 40 Years, Resident Of Ward No. 15, Village Dhani Lal Khan, Tehsil Nohar, District Hanumangarh.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Secretariat, Jaipur.
2. The Director (Secondary Education), Department Of Education, Government Of Rajasthan, Directorate, Bikaner.
3. The District Education Officer (Secondary Education), Department Of Education, Government Of Rajasthan, District Hanumangarh.
4. Ramswaroop S/o Shri Jagdish Chander, Resident Of Village Bhuranpura, Tehsil Tibbi, District Hanumangarh. ----Respondents
(17) S.B. Civil Writ Petition No. 13756/2022 Rahul Dangi S/o Shri Banswari Lal Dangai, Aged About 41 Years, B-14, Indira Nagar, Jhunjhunu, Rajasthan, Presently Working On The Post Of Senior Teacher (Science), Govt. Senior Secondary School Achalpur, Pratapgarh.
----Petitioner
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Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. Joint Director, School Education, Udaipur Division, Udaipur.
4. Rajendra Kumar Kumawat, Senior Teacher (Science), Presently Working At Govt. Senior Secondary School, Chupna, Pratapgarh.
----Respondents
(18) S.B. Civil Writ Petition No. 13851/2022 Vinod Kumar Teli S/o Sh. Narayan Lal Teli, Aged About 37 Years, R/o Vpo Lambaparda, Tehsil Ganoda, District Banswara. ----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Department Of School Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Government Of Rajasthan, Bikaner.
3. The Joint Director (School Education), Udaipur Division, Government Of Rajasthan, Udaipur.
4. Chief District Education Officer, Secondary Education, Banswara.
----Respondents
(19) S.B. Civil Writ Petition No. 14083/2022 Champa Nath W/o Late Shri Dharma Nath D/o Shri Sohan Nath, Aged About 29 Years, House N. 18, Siddarth Nagar, Near Avari Mata Temple, Bhilwara (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary To The Government, Department Of Secondary Education, Government Of Rajasthan, Secretariat, Jaipur.
2. Director, Directorate Of Secondary Education, Rajasthan, Bikaner.
3. Joint Director (School Education), Ajmer Division, Ajmer.
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4. Principal, Government Girls Senior Secondary School, Bhunas, District Bhilwara.
----Respondents
(20) S.B. Civil Writ Petition No. 14252/2022 Durga Singh Meena S/o Sh. Jay Kishan, Aged About 49 Years, Resident Of 52, Tikar, District Bhilwara. ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Bikaner. ----Respondents
(21) S.B. Civil Writ Petition No. 14374/2022 Geeta Arhoda D/o Shanker Lal Arhoda, Aged About 28 Years, R/ o Gaon Navaghara Dhambola Dungarpur District Dungarpur Rajasthan 314402.
----Petitioner
Versus
1. The State Of Rajasthan, Through The Joint Director (School Education), Udaipur Division, Udaipur, Rajasthan.
2. The Principal, Government Senior Secondary School Jelana (244881) District Dungarpur Rajasthan. ----Respondents
(22) S.B. Civil Writ Petition No. 14435/2022 Mohan Lal Meena S/o Fateh Lal Meena, Aged About 48 Years, By Caste- Meena, R/o Village - Bichla Fala, Gosiya Udaipur. ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur.
2. The Director Secondary Education, Rajasthan Bikaner.
3. Prem Prakash Patel, Govt Sr. Secondary School, Tambesara, Banswara.
----Respondents
(23) S.B. Civil Writ Petition No. 14463/2022 Kalpana Patidar W/o Pawan Kumar Patidar, Aged About 36 Years, R/o Bodygama Road, Patidar Mohalla, Village And Post
8
Jolana, Tehsil Garhi, District Banswara. ----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner. ----Respondents
(24) S.B. Civil Writ Petition No. 14572/2022 Sunita Rani D/o Omprakash W/o Sanjay Kumar, Aged About 34 Years, Ward No. 8, 78 Lnp Teh. Padampur, District Sri Ganganagar, Raj.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Education Department, Govt. Of Rajasthan, Secretariat, Jaipur (Raj.).
2. The Director, Secondary Education, Education Department, Govt. Of Rajasthan, Bikaner.
3. The Joint Director, Secondary Education, Education Department, Govt. Of Rajasthan, Bikaner.
4. The Deputy Director, Secondary Education, Education Department, Govt. Of Rajasthan, Bikaner.
5. The District Education Officer, Secondary Headquarter, Sri Ganganagar.
6. Rita Chahar, Emp Id No. Rjga201835040817 Under Transfer From Govt. Senior Secondary School 11 Joiyanwali Dist. Sri Ganganagar To Govt. Senior Secondary School No. 4, Shivbari Road, Suratgarh District Sri Ganganagar.
----Respondents
(25) S.B. Civil Writ Petition No. 14620/2022 Jay Ram Meghwal S/o Shri Hari Ram Meghwal, Aged About 33 Years, R/o J-603, Udhyan Appartment, Sector-21, Chopasani Housing Baord, Jodhpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Secondary Education, Government Of Rajasthan,
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Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The District Education Officer, Secondary Education, Jodhpur, Rajasthan.
4. The Principal, Government Girls Senior Secondary School, Pratap Nagar, Jodhpur, Rajasthan.
5. Shri Bhanwar Lal Choudhary, Government Senior Secondary School, Tinwari, District Jodhpur, Rajasthan. ----Respondents
(26) S.B. Civil Writ Petition No. 14641/2022 Rajkumari W/o Shri Maharaj Singh, Aged About 55 Years, R/o Village Post Mandavala, Panchayat Samiti Sayla, Tehsil And District Jalore, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Secondary Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The Joint Director, Secondary Education, Rajasthan, Bikaner.
4. The District Education Officer, (Secondary Education), District Jalore.
----Respondents
(27) S.B. Civil Writ Petition No. 14643/2022 Preeti Sharma D/o Shri Govind Shrama, W/o Shri Dinesh Joshi, Aged About 50 Years, Resident Of Neelkanth Colony, Shastri Nagar, Bhilwara Rajasthan. At Present Working As School Lecturer Hindi At Government Girls Senior Secondary School, Gulmandi, Bhilwara.
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of Secondary Education, Shiksha Sankul, Jaipur.
2. The Director, Department Of Secondary Education, Bikaner.
3. The District Education Officer, Secondary Education, Bhilwara.
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----Respondents
(28) S.B. Civil Writ Petition No. 14652/2022 Vinod Kumar Patidar S/o Shri Ashok Patidar, Aged About 35 Years, R/o Village And Post Didwada Bara, Tehsil Sagwara, District Dungarpur, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. Jayraj Singh Rao, Lecturer (School Education) Chemistry At Mahatma Gandhi Government School, Khadagada, Dungarpur, Rajasthan.
----Respondents
(29) S.B. Civil Writ Petition No. 14659/2022 Bhagwat S/o Sh. Uda Ram, Aged About 31 Years, R/o Hemlia Was Khurd, Tehsil Marwar Junction, District Pali (Raj.). ----Petitioner
Versus
1. The State Of Rajasthan, Through The Joint Director (Personnel), Department Of Secondary Education, Rajasthan Bikaner.
2. The Director, Department Of Secondary Education, Rajasthan, Bikaner.
----Respondents
(30) S.B. Civil Writ Petition No. 14663/2022 Amar Chand Godara S/o Shri Khayali Ram, Aged About 37 Years, R/o Ward No. 9, Khodala, Lunkaransar, District - Bikaner (Raj.). ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Secondary Education, Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Government Of Rajasthan, Bikaner.
3. The Principal, Government Senior Secondary School, Dhani Pandusar, District - Bikaner.
----Respondents
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(31) S.B. Civil Writ Petition No. 14666/2022 Shalini Mehta W/o Shri Dushyant Ohari, Aged About 42 Years, R/ o 1St E-25, Jai Narayan Vyas Colony, Bikaner, Rajasthan. ----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Department Of Education (Senior Secondary), Secretariate Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Bikaner, Office Of Secretariate, Bikaner.
3. Praveen Lata, R/o Govt. Girls Senior Secondary School, Maharshi Dayanand Marg, Old Jail Road, Bikaner, Rajasthan.
----Respondents
(32) S.B. Civil Writ Petition No. 14668/2022 Sant Kumar Bana S/o Shri Bhadar Ram Bana, Aged About 32 Years, R/o Near Somnath Ji Mandir, Ward No. 2, Sardarsahar, Churu, District Churu, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
3. The District Education Officer (Headquarter), Secondary Education, Churu, District Churu, Rajasthan.
4. The Principal/peeo, Government Senior Secondary School, Bhadasar Utrada, Sardarsahar, Churu, District Churu, Rajasthan.
----Respondents
(33) S.B. Civil Writ Petition No. 14674/2022 Kanhaiya Lal Paliwal S/o Shri Ranidan Paliwal, Aged About 58 Years, Village Post Bap, Tehsil Bap, District Jodhpur, Rajasthan. ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Secondary Education, Department Jaipur, Rajasthan.
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2. The Director, Secondary Education, Bikaner, Rajasthan.
3. The District Education Officer, Secondary Education, Jodhpur, Rajasthan.
----Respondents
(34) S.B. Civil Writ Petition No. 14772/2022 Arvind Dadhich S/o Sh. Ramratan Dadhich, Aged About 54 Years, 19, Jajodiya Nagar, Sendra Road, Beawar, Ajmer. ----Petitioner
Versus
1. The State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Joint Director, Secondary Education, Pali Division, Pali.
----Respondents
(35) S.B. Civil Writ Petition No. 14776/2022 Mairag Singh Rathore S/o Shri Agar Singh, Aged About 47 Years, Resident Of At Present Working As Senior Teacher At Government Senior Secondary School, Lawan, District Jaisalmer. ----Petitioner
Versus
1. The State Of Rajasthan, Through The Director, Secondary Education, Directorate, Bikaner.
2. The Joint Director, Secondary Education, Jaisalmer.
3. The Principal, Government Senior Secondary School, Lawan, District Jaisalmer.
----Respondents
(36) S.B. Civil Writ Petition No. 14813/2022 Virsingh Khant S/o Shri Somaji Khant, Aged About 56 Years, Resident Of Navapada, Post Chordi, District Banswara (Raj.). ----Petitioner
Versus
1. State Of Rajasthan, Through The Director Secondary Education, Bikaner.
2. The Joint Director (School Education), Udaipur Division, Udaipur.
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3. District Education Officer (Secondary Education), Banswara.
4. Headmaster, Govt. Upper Primary School, Diphor, Banswara.
----Respondents
(37) S.B. Civil Writ Petition No. 14830/2022 Hanuman Prasad Prajapati S/o Shri Ladu Ram Prajapati, Aged About 44 Years, C-73, Sadul Ganj, Bikaner, District Bikaner, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
3. The District Education Officer (Headquarter), Secondary Education, Bikaner, District Bikaner, Rajasthan.
4. The Principal / Peeo, Shaheed Major Puransingh Fort Government Senior Secondary School, Station Road, Bikaner, District Bikaner, Rajasthan.
5. Shiv Kumar Kumhar, School Lecturer (Hindi), Shaheed Major Puransingh Fort Government Senior Secondary School, Station Road, Bikaner, District Bikaner, Rajasthan.
----Respondents
(38) S.B. Civil Writ Petition No. 14833/2022 Laxman Ram Begad S/o Sh. Kharta Ram, Aged About 52 Years, R/o Basni, Jojawar, Pali, District Pali. At Present Posted As Lecturer (English) At Present Posted As Lecturer (English) At Jasraj Punamiya Govt. Sr. Sec. School, Denda, District Pali (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Joint Director (Personnel), Department Of Secondary Education, Rajasthan Bikaner.
2. The Director, Department Of Secondary Education,
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Rajasthan Bikaner. ----Respondents
(39) S.B. Civil Writ Petition No. 14873/2022 Gomaram Choudhary S/o Shri Damra Ram, Aged About 55 Years, By Caste Kalbi, R/o Tehsil Sanchore, District Jalore (Raj.). ----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of Sanskrit Education, Government Secretariat, Jaipur, Rajasthan.
2. The Secretary, Department Of Education, Government Of Rajasthan, Jaipur.
3. The Director, Secondary Education, Bikaner.
4. The Joint Director, School Education, Pali Division Pali.
5. The District Education Officer (Secondary), Jalore.
6. Ramesh Kumar S/o Namalum, Ratora, Tehsil Chitalwana, District Jalore. Presently Posted As Sr. Teacher (Sanskrit) At Govt. Sr. Secondary School, Dhamana Ka Goliya, Tehsil Sanchore, District Jalore.
----Respondents
(40) S.B. Civil Writ Petition No. 14917/2022 Bhagwana Ram Vishnoi S/o Shri Kheraj Ram Vishnoi, Aged About 49 Years, Resident Of Village Chandhan, Tehsil And District Jaisalmer.
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Education (Senior Secondary), Govt. Of Rajasthan, Jaipur.
2. Director, Department Of Secondary Education, Govt. Of Rajasthan, Bikaner.
----Respondents
(41) S.B. Civil Writ Petition No. 14988/2022 Priyanka W/o Shri Jagdish Prasad, Aged About 34 Years, R/o B- 8, Madhuban Nagar, Udasar Road, Bikaner, Rajasthan. ----Petitioner
Versus
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1. State Of Rajasthan, Through The Secretary, Department Of Education (Senior Secondary), Secretariate Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Bikaner, Office Of Secretariate, Bikaner.
3. The Principal, Govt. Senior Secondary School, Udasar, Bikaner.
4. Kaushalya Nai, R/o Govt. Senior Secondary School, Udasar, Bikaner, Rajasthan.
----Respondents
(42) S.B. Civil Writ Petition No. 14990/2022 Dinesh Sharma S/o Nand Kishore Sharma, Aged About 40 Years, Rjbw 20128010560 Hindi Lecturer, Government Senior Secondary School, Rajendra Marg, Bhilwara (222510) R/o Keshav Krapa, Keshav Marg, Shastri Marg, Bhilwara. ----Petitioner
Versus
1. Additonal Chief Secretary, Department Of School Education, Secretariat, Jaipur.
2. Director, Secondary Education, Bikaner. ----Respondents
(43) S.B. Civil Writ Petition No. 14992/2022 Surendra Singh Chundawat S/o Shri Raghuveer Singh Chundawat, Aged About 48 Years, Rjbw 199908006096 Social Science Lecturer, Government Senior Secondary School, Dahimatha Kareda, Bhilwara (214581) R/o Dahimatha Kareda, Bhilwara.
----Petitioner
Versus
1. Additional Chief Secretary, Department Of School Education, Secretariat, Jaipur.
2. Director, Secondary Education, Bikaner. ----Respondents
(44) S.B. Civil Writ Petition No. 15088/2022 Mukesh Kumar Suthar S/o Shri Raja Ram, Aged About 34 Years, Resident Of Ward No. 21, Phephana, 1Knn, District Hanumangarh (Raj.)
----Petitioner
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Versus
1. State Of Rajasthan, Through The Director Secondary Education, Bikaner.
2. The Joint Director (School Education), Ajmer Division, Ajmer.
3. District Education Officer (Secondary Education), Bhilwara.
4. Principal, Govt. Senior Secondary School, Bhojpura, Bhilwara.
----Respondents
(45) S.B. Civil Writ Petition No. 15174/2022 Hari Shankar Bohra S/o Shri G.s. Bohra, Aged About 49 Years, Byecaste Brahmin, R/o V.p.o. Brahmano Ki Saredi, Tehsil Asind, District Bhilwara (Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through Secretary, Department Of Education, Secretariat, Jaipur (Rajasthan).
2. Director, Secondary Education, Bikaner (Rajasthan).
3. Joint Director, School Education, Ajmer Division, Ajmer (Rajasthan).
----Respondents
(46) S.B. Civil Writ Petition No. 15193/2022 Shivram Meena S/o Sh. Ram Kishan Meena, Aged About 52 Years, Village Bhanwriya, Block Sedwa, District Barmer. ----Petitioner
Versus
1. The State Of Rajasthan, Through The Joint Secretary, Education (Group-2) Department, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Government Of Rajasthan, Bikaner.
----Respondents
(47) S.B. Civil Writ Petition No. 15207/2022 Palvesha Rehana W/o Mohd. Irfaan, Aged About 39 Years, Resident Of In Side Idgaha, Jalori Gate, Jodhpur. ----Petitioner
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Versus
1. State Of Rajasthan, Through The Secretary, Secondary Education, Secretariat, Jaipur.
2. The Director, Secondary Education, Directorate, Bikaner.
3. Principal, Govt. Sr. Sec. School, Chopasani Housing Board, Second Puliya, Jodhpur.
4. Tara Ram, Presently Working As A School Lecturer (Urdu) At Govt. Sr. Sec. School, Phalodi Dist. Jodhpur. ----Respondents
(48) S.B. Civil Writ Petition No. 15397/2022 Mahaveer Prasad S/o Shri Bhoora Ram Choudhary, Aged About
49 Years, Resident Of 73, Naiyo Ki Masjid Ke Pass, Ward No. 13, Bhadra, District Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Education Department (Secondary), Secretariat, Jaipur, Rajasthan.
2. Director, Secondary Education Rajasthan, Bikaner.
3. Divisional Joint Director, School Education, Bikaner Division, Bikaner, Rajasthan.
----Respondents
(49) S.B. Civil Writ Petition No. 15406/2022 Monika Godara W/o Shri Sandeep Kuamr Poonia, Aged About 37 Years, Resident Of Ward No. 6, Padampura, 10 Jsn, Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Secretariat, Jaipur.
2. The Director (Secondary Education), Department Of Education, Government Of Rajasthan, Directorate, Bikaner.
3. The District Education Officer, (Secondary Education), Department Of Education, Government Of Rajasthan, District - Hanumangarh.
----Respondents
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(50) S.B. Civil Writ Petition No. 15414/2022 Rakesh Bhandia S/o Shri Kailash Chandra Bhandia, Aged About
55 Years, Shahji , Mohalla Mangala Chowk, District Bhilwara. ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Secondary Education Department, Secretariat, Jaipur.
2. The Director, Secondary Education Department, Directorate, Bikaner.
----Respondents
(51) S.B. Civil Writ Petition No. 15507/2022 Sunita Kumari D/o Shri Pawan Kumar Goyal W/o Shri Ravinder Kumar, Aged About 33 Years, Ward No. 11, Bhadra, 6Sdr, District Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Education Department (Secondary), Secretariat, Jaipur, Rajasthan.
2. Director, Secondary Education, Rajasthan, Bikaner.
3. Divisional Joint Director, School Education, Bikaner Division, Bikaner, Rajasthan.
----Respondents
(52) S.B. Civil Writ Petition No. 15570/2022 Jagdish Saran S/o Shri Ummed Ram, Aged About 47 Years, R/o 123, Vidhya Nagar, Jodhpur, District Jodhpur, Rajasthan. ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
3. The District Education Officer (Headquarter), Secondary Education, Jodhpur, District Jodhpur, District Jodhpur, Rajasthan.
4. The Principal/peeo, Government Senior Secondary School, Vinayakpura, Block Baori, District Jodhpur,
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Rajasthan. ----Respondents
(53) S.B. Civil Writ Petition No. 15617/2022 Ajay Kumar Yadav S/o Shri Prem Yadav, Aged About 45 Years, R/o 7/45, Khandu Colony, Banswara.
----Petitioner
Versus
1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur.
2. The Director, Secondary Education, Bikaner.
3. The Joint Director (School Education), Udaipur Division, Udaipur.
----Respondents
(54) S.B. Civil Writ Petition No. 15831/2022 Nahar Singh Meena S/o Shri Mangi Lal Meena, Aged About 40 Years, Resident Of Aamali Khora Block Dhamotar District Pratapgarh, Senior Teacher Government Upper Primary Schools Khijan Kheda District Pratapgarh (Raj.) 403825. ----Petitioner
Versus
1. Additional Chief Secretary, School Education, Secretariat, Jaipur.
2. Joint Director, School Education, Udaipur Division, Udaipur.
3. District Education Officer, Secondary Education, Pratapgarh.
----Respondents
(55) S.B. Civil Writ Petition No. 16182/2022 Sushila Soni W/o Shri Ranjit Soni, Aged About 57 Years, Prasuram Garden, Sankatmochak Temple Duliyawas, Sujangarh, District Churu, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. Joint Director, School Education, Churu Division, Churu.
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4. The Principal, Jankalyan Govt. Girls Sr. Secondary School, Chhapar District Churu.
----Respondents
(56) S.B. Civil Writ Petition No. 16482/2022 Kritika Charan D/o Sh. Kumerdan, Aged About 29 Years, Resident Of Near Lakhpati Mahadev, Choudharyon Ki Gali, Pokhran, Dist. Jaisalmer Rajasthan Pin Code 345021. ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, School Education Department, Secretariat, Jaipur.
2. Divisional Joint Director, School Education, Jodhpur.
3. Shiv Kumar, Presently Working As A Sr. Teacher At Govt. Upper Primary School, Beldaron Ki Dhani 1, Marawa, Dist. Jaisalmer.
----Respondents
(57) S.B. Civil Writ Petition No. 16485/2022 Lokendra Singh Jalla S/o Sh. Gulab Singh Jalla, Aged About 40 Years, R/o Ward No. 12, Pipali Chowk Ganoda, Tehsil Ganoda, District Banswara.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of School Education, Government Of Rajasthan, Jaipur.
2. The Director, Secondary Education, Government Of Rajasthan, Bikaner.
3. The Joint Director (School Education), Udaipur Division, Government Of Rajasthan, Udaipur.
4. Chief District Education Officer, Secondary Education, Banswara.
----Respondents
(58) S.B. Civil Writ Petition No. 16531/2022 Prakash Chand S/o Shri Rupa Ram, Aged About 40 Years, Didaniya, Tehsil Pokaran, District Jaisalmer. ----Petitioner
Versus
1. State Of Rajasthan, Through The Director, Secondary
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Education, Directorate, Bikaner.
2. The Divisional Joint Director, Secondary Education, Jodhpur.
3. The Principal, Government Senior Secondary School, Rajmathai, District Jaisalmer.
----Respondents
(59) S.B. Civil Writ Petition No. 16540/2022 Satya Prakash S/o Shri Ram Pratap, Aged About 37 Years, Resident Of Chak Sardarpura, Tehsil Nohar, District Hanumangarh, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Education Department (Secondary), Secretariat, Jaipur, Rajasthan.
2. Director, Secondary Education Rajasthan, Bikaner.
3. Divisional Joint Director, School Education, Bikaner Division, Bikaner, Rajasthan.
----Respondents
(60) S.B. Civil Writ Petition No. 16546/2022 Subhash Chandra Mangawa S/o Shri Onkar Mal, Aged About 41 Years, R/o Village And Post Khandela District Sikar Presently Working At Govt. Senior Secondary School Shahdad Ka Par District Badmer (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. Joint Director, School Education, Jodhpur Division, Jodhpur.
4. Principal, Govt. Senior Secondary School Shahdad Ka Par District Badmer (Raj.).
----Respondents
(61) S.B. Civil Writ Petition No. 16566/2022 Satya Narayan S/o Shri Jetha Ram, Aged About 44 Years, Indra Colony Pratap Nagar, Jodhpur, District Jodhpur, Rajasthan. ----Petitioner
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Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
3. The District Education Officer (Headquarter), Secondary Education, Jodhpur, District Jodhpur, Rajasthan.
4. The Additional Chief Election Officer, State Of Rajasthan, Jaipur, Rajasthan.
5. The Principal / Peeo, Shri Banshidhar Purohit Government Senior Secondary School, Vidhyashala, Jodhpur, District Jodhpur, Rajasthan.
6. Pushpa Choudhary, School Lecturer (Hindi), Shri Banshidhar Purohit Government Senior Secondary School, Vidhyashala, Jodhpur, District Jodhpur, Rajasthan. ----Respondents
(62) S.B. Civil Writ Petition No. 16570/2022 Sanjay Kumar Shringi S/o Shri Ramhet Shringi, Aged About 46 Years, R/o H. No. 20, Vaishali Nagar, Devil Arab Road, Borkhera, Kota, Pin 324001. (Hall School Lecturer (History), Department Of Secondary, Education, Rajasthan).
----Petitioner
Versus
1. State Of Rajasthan, Through The Addl. Chief Secretary, Department Of Education, Govt. Of Rajasthan, Jaipur.
2. The Director, Department Of Secondary Education, Bikaner.
3. The Joint Director (School Education), Jodhpur, Rajasthan.
4. The Chief District Education Officer (Secondary), Kota, Rajasthan.
----Respondents
(63) S.B. Civil Writ Petition No. 16650/2022 Manisha Dhangar W/o Shri Kamlesh Rao, Aged About 44 Years, At Present Posted Govt. Senior Secondary School Varmandal Panchayat Samiti And District Pratapgarh, Rajasthan. ----Petitioner
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Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. Joint Director, School Education, Udaipur Division, Udaipur.
4. The Principal, Govt. Sr. Secondary School, Varmandal District Pratapgarh.
----Respondents
(64) S.B. Civil Writ Petition No. 16878/2022 Jai Prakash S/o Shri Balveer Singh, Aged About 43 Years, Resident Of Nearby Ambedkar Chowk, Village Post Gandhi Badi, Tehsil Bhadra, District Hanumangarh, Rajasthan. ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Education Department (Secondary), Secretariat, Jaipur, Rajasthan.
2. Director, Secondary Education Rajasthan, Bikaner.
3. Divisional Joint Director, School Education, Bikaner Division, Bikaner, Rajasthan.
----Respondents
(65) S.B. Civil Writ Petition No. 16906/2022 Madan Lal S/o Shri Phula Ram, Aged About 57 Years, R/o Vpo Gajuwas Gadana Tehsil Taranagar District Churu Presently Working On The Post Of Principal, Govt. Senior Secondary School Barjangsar, Bikaner.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur
2. The Director, Secondary Education, Rajasthan, Bikaner. ----Respondents
(66) S.B. Civil Writ Petition No. 17171/2022 Sher Singh Ranawat S/o Shri Vijay Singh, Aged About 46 Years, R/o Vadad, Lunnavato Ka Kheda, Udaipur, Rajasthan. At Present Posting Government Senior Secondary School Gogla, District Udaipur.
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----Petitioner Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
3. The Joint Director, (School Education) Division, Udaipur, District Udaipur.
4. Peeo, Government Senior Secondary School Gogla, Block Jhadol, District Udaipur.
----Respondents
(67) S.B. Civil Writ Petition No. 17181/2022 Chhitar Mal Nagaura S/o Shri Raghunath Nagaura, Aged About
58 Years, Resident Of Ward No. 10, Dhaka Ki Dhani, Nawalgarh, District Jhunjhunu, (Raj.), (Presently Posted At Govt. Senior Secondary School Phalsund, District Jaisalmer On The Post Principal), (Raj.).
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. Director, Department Of Secondary Education, Government Of Rajasthan, Bikaner, Rajasthan.
3. The District Education Officer, Department Of Secondary / Elementary Education, Jaisalmer, District Jaisalmer. ----Respondents
(68) S.B. Civil Writ Petition No. 17262/2022 Devendra Patidar S/o Shri Guman Singh, Aged About 49 Years, R/o Village Post Khoala Via Talwar, District Banswara (Raj.). ----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur
2. Director, Secondary Education, Bikaner.
3. Bhupendra Kumar Dindor, Government Girls Senior Secondary School, Kohla, Banswara.
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----Respondents
(69) S.B. Civil Writ Petition No. 17530/2022 Ram Kishan S/o Shri Kalu Ram, Aged About 40 Years, Resident Of Jalberi, Ranasar Kallan, District Barmer. ----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary, Department Of Secondary Education, Govt. Of Rajasthan, Jaipur.
2. Director, Department Of Secondary Education (School Education), Bikaner.
3. Joint Director, School Education, Jodhpur. ----Respondents
(70) S.B. Civil Writ Petition No. 18155/2022 Meena Kumari W/o Pramod Kumar, Aged About 34 Years, R/o Village Kamalsar, Post Diloi, Vaya Bisau Distt. Jhunjhunu. ----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary (Secondary Education) Rajasthan, Bikaner.
2. Director, (Secondary Education), Rajasthan, Bikaner.
3. Joint Director, (Secondary Education) Rajasthan, Bikaner. ----Respondents
(71) S.B. Civil Writ Petition No. 18576/2022 Rakesh Kumar S/o Manful Ram, Aged About 36 Years, R/o Ward No. 03, Near Vice Chairman House, Rawatsar, District Hanumangarh (Raj.).
----Petitioner
Versus
1. The State Of Rajasthan, Through Its Principal Secretary, Department Of Education, Government Secretariat, Rajasthan, Jaipur.
2. The Director, Secondary Education, Rajasthan, Bikaner.
3. The District Education Officer (Headquarter), Secondary Education, Bikaner.
----Respondents
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(72) S.B. Civil Writ Petition No. 15319/2022 Gautam Gupta S/o Shri Narayan Gupta, Aged About 46 Years, R/o 10 Gokul Village Tirtardi, Savina (Rural) Udaipur, Rajasthan. At Present Posting Principal Gsss Gorana, Block Jhadol, District Udaipur.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
3. The Joint Director, (Personal) Secondary Education, Bikaner.
----Respondents
(73) S.B. Civil Writ Petition No. 18676/2022 Purnima Sharma W/o Shri Krishna Gopal Sharma, Aged About
47 Years, R/o Khatiyon Ka Baas, Pokhran, District Jaisalmer, Rajasthan.
----Petitioner
Versus
1. State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur, Rajasthan.
2. The Director, Secondary Education, Bikaner, District Bikaner, Rajasthan.
3. The District Education Officer (Headquarter), Secondary Education, Jaisalmer, District Jaisalmer, Rajasthan.
----Respondents
For Petitioner(s) : Mr. O.P. Sangwa
Mr. Sushil Solanki
Mr. Shyam Sunder Paliwal
Mr. Mahendra Singh Godara
Mr. Ripudaman Singh
Mr. V.R. Choudhary
Mr. Vinod Choudhary
Mr. Ravindra Singh
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Ms. Varsha Bissa Mr. C.P. Trivedi Mr. Vineet Dave Mr. Sandeep Kalwania Mr. Naresh Kumar Kumhar Mr. Mukesh Vyas
Mr. Narpat Singh Mr. Sunil Kumar Singodia Mr. S.R. Godara
Mr. Abhishek Sharma Mr. Dhirendra Singh Mr. Sanjay Nahar
Mr. Preet Kamal Sidhu for Mr. H.S. Sidhu
Mr. J.S. Bhaleria
Mr. Ankur Mathur
Mr. Kailash Jangid
Mr. Tribuwan Singh
Mr. Teja Ram
Mr. Hapu Ram
Mr. Sudhir Gupta
Mr. Pramendra Bohra
Mr. Godind Lal
Mr. Shreekant Verma
Mr. Chirag Khatri
Mr. V.S. Bhawla
Mr. S.P. Sharma
Mr. Tanwar Singh
Mr. Ratna Ram
Mr. Devilal Motsara
For Respondent(s) : Mr. Hemant Choudhary Mr. Vishal Jangid
JUSTICE DINESH MEHTA
Order
10/01/2023
1. The petitioners have approached this Court challenging their respective transfer orders.
2. The main ground canvased by the petitioners at the time of admission of these writ petitions was, that transfer orders did not contain any stipulation regarding payment of TA & DA, thus, the transfer orders are bad in the eyes of law.
3. Mr. Vishal Jangid, at the outset submitted that in most of the cases, the State Government has either ordered for TA & DA or has taken an in-principle decision that applicable TA & DA as per rules, shall be paid to all the transferred employees.
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4. Learned counsel for the respondents then argued that merely because stipulation regarding payment of TA & DA is absent, the transfer order as a whole does not become fundamentally void.
5. In support of his contention that the order does not become void for want of payment of TA & DA, learned Government Counsel relied upon the judgment dated 15.01.2018, passed by a coordinate Bench of this Court in the case of Jagdish Chandra Sen Vs. State of Raj. & Ors. : S.B. Civil Writ Petition No.8224/2017.
6. In prima facie opinion of this Court, absence of condition or stipulation regarding payment of TA & DA, per se does not render a transfer order fundamentally void; it is only a procedural lapse or lacunae, which can be cured subsequently.
7. That apart scope of interference of this Court in the matters of transfer is limited to cases wherein orders are shown to be arbitrary, malafide without jurisdiction or contrary to the transfer policy.
8. According to this Court, non-payment of TA & DA does not violate the transfer policy, nor does it affect the fundamental rights of the employees warranting interference. Impugned transfer orders do not require any interference by this Court.
9. At this juncture, learned counsel for the petitioners submitted that there are judgments/orders passed by this Court taking a different view than what has been taken in the case of Jagdish Chandra Sen (supra).
10. Learned counsel for the petitioners, also submitted that there are additional grounds raised by the petitioners, such as frequent transfers etc.
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11. Having regard to the facts and circumstances of the case and considering that there is divergence of the views on the issue as to whether for want of stipulation regarding TA & DA, the order becomes bad in the eye of law, ideally the matter needs to be referred to a larger Bench. However, considering that the interim orders have been passed in petitioners' favour, on the ground that the TA & DA has not been paid to them and same are continuing till today and that we are in midst of session, this Court fees that vacating interim orders, at this juncture, would not only affect petitioners' rights but would also affect the interest of the students of the schools in which they are teaching, as the session is almost over and final examinations are in offing.
12. All these writ petitions are, therefore, disposed of while making the interim orders absolute and giving the respondents a liberty to pass fresh order of transfer(s) in accordance with law.
13. In case the State considers it necessary fresh order of transfer(s) can be passed qua the petitioners but not upto
15.04.2023.
14. The petitioners shall obviously have a liberty to challenge fresh order(s) (if any passed by the respondents), in accordance with law.
15. Needless to observe that if any of the above petitioners was not paid TA & DA, the State shall pay the same in accordance with law latest by 31.01.2023.
16. Stay petitions also stand disposed of accordingly.
(DINESH MEHTA),J
261 & 72 other writ petitions-Ramesh/-
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