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    Arnab Roy Petitioner(s) v. Consortium Of National Law Universities And Another (s).

    1. List the Petition on 17 March 2023 along with Civil Appeal No 273 of 2021 [Vikash Kumar v. Union Public Service Commission].

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    Arnab Roy Petitioner(s) v. Consortium Of National Law Universities And Another (s).
    (Feb 17, 2023)