AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Acts
  • U/s 17(1)(a) of the Consumer Protection Act, 1986
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
Acts
  • U/s 17(1)(a) of the Consumer Protection Act, 1986
To access the original judgment, please Sign In or Subscribe.

    Sarabjeet Kaur v. M/s N.H.Matcon

    FIRST ADDITIONAL BENCH

    STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB

    SECTOR 37-A, DAKSHIN MARG, CHANDIGARH. Consumer Complaint No.670 of 2017

    Date of Institution: 09.08.2017 Order Reserved on: 11.09.2018 Date of Decision : 14.09.2018 Sarabjeet Kaur w/o Sh. Harcharan Singh Dhaliwal, R/o # B-401, 4thFloor, Aero Homes, Gazipur Road, Zirakpur, Mohali, Punjab 140603, Email: hsdhaliwal07@gmail.com.

    …..Complainant

    Versus

    M/s N.H Matcon through its Partner, Regd. Office at SCO 3, Level One Royale Estate, Chandigarh- Ambala Highway, Near IDBI Bank, Zirakpur, Mohali, Punjab.

    1.

    Nitin Bansal s/o Sh. M.L Bansal, Partner M/s N.H Matcon, R/o House No. 1704, Sector 21, Panchkula, Haryana.

    2.

    ….Opposite Parties

    Consumer Complaint U/s 17(1)(a) of the Consumer Protection Act, 1986 (as amended up to date).

    Quorum:-

    Shri J. S. Klar, Presiding Judicial Member.

    1

    Smt. Kiran Sibal, Member. Present:-

    For the complainants : Sh. T.S Khaira, Advocate For opposite parties : Sh. V.S Mahal, Advocate.

    . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . . .

    J. S. KLAR, PRESIDING JUDICIAL MEMBER:-

    For order, see Consumer Complaint No.669 of 2017 (Sanjay Kumar Jain & another versus M/s N.H Matcon & Another).

    (J. S. KLAR)

    PRESIDING JUDICIAL MEMBER

    (KIRAN SIBAL)

    MEMBER

    September 14, 2018 (ravi)

    2

    Use AI to get other relevant cases.

    Comments

    Sarabjeet Kaur v. M/s N.H.Matcon
    (Sep 14, 2018)