FIRST ADDITIONAL BENCH
STATE CONSUMER DISPUTES REDRESSAL COMMISSION, PUNJAB
SECTOR 37-A, DAKSHIN MARG, CHANDIGARH. Consumer Complaint No.670 of 2017
Date of Institution: 09.08.2017 Order Reserved on: 11.09.2018 Date of Decision : 14.09.2018 Sarabjeet Kaur w/o Sh. Harcharan Singh Dhaliwal, R/o # B-401, 4thFloor, Aero Homes, Gazipur Road, Zirakpur, Mohali, Punjab 140603, Email: hsdhaliwal07@gmail.com.
…..Complainant
Versus
M/s N.H Matcon through its Partner, Regd. Office at SCO 3, Level One Royale Estate, Chandigarh- Ambala Highway, Near IDBI Bank, Zirakpur, Mohali, Punjab.
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Nitin Bansal s/o Sh. M.L Bansal, Partner M/s N.H Matcon, R/o House No. 1704, Sector 21, Panchkula, Haryana.
2.
….Opposite Parties
Consumer Complaint U/s 17(1)(a) of the Consumer Protection Act, 1986 (as amended up to date).
Quorum:-
Shri J. S. Klar, Presiding Judicial Member.
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Smt. Kiran Sibal, Member. Present:-
For the complainants : Sh. T.S Khaira, Advocate For opposite parties : Sh. V.S Mahal, Advocate.
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J. S. KLAR, PRESIDING JUDICIAL MEMBER:-
For order, see Consumer Complaint No.669 of 2017 (Sanjay Kumar Jain & another versus M/s N.H Matcon & Another).
(J. S. KLAR)
PRESIDING JUDICIAL MEMBER
(KIRAN SIBAL)
MEMBER
September 14, 2018 (ravi)
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