ITEM NO.9 COURT NO.14 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17303/2022
(Arising out of impugned final judgment and order dated 25-11-2021
in WP No. 11266/2018 passed by the High Court Of Judicature At
Madras)
A. WILSON PRINCE Petitioner(s)
VERSUS
THE NAZAR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.119628/2022-CONDONATION OF DELAY
IN FILING and IA No.119629/2022-EXEMPTION FROM FILING O.T. )
Date : 14-03-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Petitioner(s)
Mr. K. K. Mani, AOR
Ms. T. Archana, Adv.
Mr. Rajeev Gupta, Adv.
Mr. Vinay Rajput, Adv.
Ms. Subasri Jaganathan, Adv.
For Respondent(s) Mr. Guru Krishna Kumar, Sr. Adv.
Mr. Deepayan Mandal, AOR
Mr. Naman Varma, Adv.
Mr. Mridul Bansal, Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Anne Mathew, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 21.03.2023.
(POOJA SHARMA) (RENU BALA GAMBHIR)
COURT MASTER (SH) COURT MASTER (NSH)