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    MOHIT KUMAR GUPTA v. University of Delhi

    क� ��य सूचना आयोग

    CENTRAL INFORMATION COMMISSION

    बाबा गंगानाथ माग�

    Baba Gangnath Marg,

    मु�नरका, नई�द�ल� -110067

    Munirka, New Delhi-110067

    File No. CIC/UODEL/C/2018/630174 dated 29.03.2019 Mohit Kumar Gupta vs. CPIO, University of Delhi & PIO, Daulat Ram College

    CORRIGENDUM DATED 31.05.2019

    The array of parties and details of the parties in Commission’s Decision in File

    No. CIC/UODEL/C/2018/630174 dated 29.03.2019 shall be substituted as under:

    S.No. Existing details Amended details

    1 Mohit Kumar Gupta, ...Complainant VS

    Central Public Information Officer University of Delhi North Campus, New Administrative Building, Delhi – 110 007 & The PIO/ Principal Daulat Ram College, 4 Patel Marg, Maurice Nagar, Delhi University,

    Delhi – 110 007 ....Respondent

    Mohit Kumar Gupta, ...Complainant VS

    Central Public Information Officer University of Delhi North Campus, New Administrative Building, Delhi – 110 007 ...Respondent

    2. The following were present:

    Complainant: Present

    The following were present:

    Complainant: Present alongwith Mr. Narvinder Thakran, Advocate

    (A.K. Assija)

    Dy. Registrar

    Copy to:

    1. Central Public Information Officer

    University of Delhi, North Campus

    New Administrative Building, Delhi-110007

    2. PIO, Daulat Ram College, 4 Patel Marg Maurice Nagar, Delhi University, Delhi 110007.

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    MOHIT KUMAR GUPTA v. University of Delhi
    (Jun 8, 2019)