Citation Codes Equivalent Citations citation codes Case Number 87/2021 Judges Tarun Agarwala, Presiding Officer Meera Swarup, Member (Technical) See more information ... Smart Summary Please sign up to generate summary. JUDGMENT ORIGINAL PDF To access the original judgment, please Sign In or Subscribe. Reliance Industries Limited BEFORE THE SECURITIES APPELLATE TRIBUNAL MUMBAI Date : 16.01.2023 Appeal No. 87 of 2021 Reliance Industries Limited …Appellant Versus Securities and Exchange Board of India …Respondent Mr. Raghav Shankar, Advocate with Mr. Vivek Shetty, Ms. Cheryl Fernandes and Mr. Harshit Jaiswal, Advocates i/b AZB & Partners for the Appellant. Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent. WITH Appeal No. 88 of 2021 Mukesh D. Ambani …Appellant Versus Securities and Exchange Board of India …Respondent Mr. Raghav Shankar, Advocate with Mr. Vivek Shetty, Ms. Cheryl Fernandes and Mr. Harshit Jaiswal, Advocates i/b AZB & Partners for the Appellant. Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent. 1 2 WITH Appeal No. 89 of 2021 Navi Mumbai SEZ Pvt. Ltd. …Appellant Versus Securities and Exchange Board of India …Respondent Mr. Ayush Agarwala, Advocate with Mr. Suvaaankoor Das and Ms. Arushi Kaulaskar, Advocates i/b Krishnamurthy and Co. for the Appellant. Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent. AND Appeal No. 90 of 2021 Mumbai SEZ Ltd. …Appellant Versus Securities and Exchange Board of India …Respondent Mr. Ayush Agarwala, Advocate with Mr. Suvaaankoor Das and Ms. Arushi Kaulaskar, Advocates i/b Krishnamurthy and Co. for the Appellant. Mr. Mihir Mody, Advocate with Mr. Arnav Misra and Mr. Mayur Jaisingh, Advocates i/b K. Ashar & Co. for the Respondent. 3 ORDER: 1. Adjourned on the request of the learned counsel for the appellant. List on February 24, 2023. 2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges. Justice Tarun Agarwala Presiding Officer Ms. Meera Swarup Technical Member 16.01.2023 msb