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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Gourish B. Kamat
Acts
  • Consumer Protection Act 2019, Sec. S(vi)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Advocates
  • Gourish B. Kamat
Acts
  • Consumer Protection Act 2019, Sec. S(vi)
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Smart Summary

    Fr. Cyril Martinho Mendes (deceased) v. G. R. R. Developers

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    Comments

    Fr. Cyril Martinho Mendes (deceased) v. G. R. R. Developers
    (Nov 9, 2022)