Citation Codes Equivalent Citations citation codes Case Number TP20of2019[CP(IB)358of2019] Disposition allowed Acts SECTION 14 INSOLVENCY AND BANKRUPTCY CODE 2016 SECTION 33 INSOLVENCY AND BANKRUPTCY CODE 2016 SECTION 7 INSOLVENCY AND BANKRUPTCY CODE SECTION 20 INSOLVENCY AND BANKRUPTCY CODE 2016 provisions of explanation of Section 7 of the I.B. Code, 2016, Section 13(1)(b) of the Code. Section 5(8)(a) of the I.B. Code. Section 5(7) of the I.B. Code. Section 13(1)(c) of the Code. Security Interest Act, 2002; Section 19 of the Code extending NF ng 8 of 10 CP (IB) No.358/7/NCLT/AHM/2019 Section 14(1) of the Code. a. sub-section (1) of the Section 31 Sections 17, 18, 20 & 21 of the Code. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Rajesh Kumar Sahu & Ors v. Suvidha Farming & Allied Ltd