Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No(s). 135/2010 and I.A. No. 80140/2020 Advocates Judges Justice Ajjikuttira Somaiah Bopanna Justice Bhushan Ramkrishna Gavai Justice L. Nageswara Rao Acts ARTICLE 142 CONSTITUTION OF INDIA IMMORAL TRAFFIC PREVENTION ACT 1956 CRIMINAL PROCEDURE CODE 1973 ARTICLE 21 CONSTITUTION OF INDIA See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account