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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Judges
  • P.O
Acts
  • Section 17 of the SARFAESI Act, 2002 (herein referred to as Act of 2002)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Disposition

dismissed

Judges
  • P.O
Acts
  • Section 17 of the SARFAESI Act, 2002 (herein referred to as Act of 2002)
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Smart Summary

    MS PRIYADARSHI MOTORS PRIVAYE LIMITED AND ORS v. STATE BANK OF INDIA

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    Comments

    MS PRIYADARSHI MOTORS PRIVAYE LIMITED AND ORS v. STATE BANK OF INDIA
    (May 6, 2022)