Citation Codes Equivalent Citations citation codes Case Number OA/568/2020 Judges A H KHAN Acts Recovery Certificate u/s 19(22) of the Recovery of Debts & Bankruptey Act, 1993. u/s 19(22) of the Recovery of Debts & Bankruptcy Act, 1993 Section 19 of the Recovery of Debts & Bankruptcy Act, 1993, 7 O.A4, No.5S68 of 2020 provision of the SARFAESI Act, 2002). provisions of Section 19(2) of the Recovery of Debts and Bankruptcy Act, 1993 Transfer of Undertaking) Act 40 of 1980 See more information ... Smart Summary Please sign up to generate summary. JUDGMENT PUNJAB NATIONAL BANK v. SHRI VIKAS KUMAR SRIVASTAVA